COURT ARCHIVE

Chhattisgarh High Court judgments

16,357 judgments · page 812 of 818

High Courts10 Oct 2001Dismissed

Mohd. Ayub Khan Vs Saira Begum

Chhattisgarh High Court · (2002) 1 MPJR 19

Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 25, 47, 9
High Courts20 Sept 2001Allowed

Ghurava Bai Vs Vishnuram

Chhattisgarh High Court · (2001) 2 CGLJ 283 : (2002) 1 DMC 324 : (2002) 1 MPJR 26

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482