High Courts27 Nov 2002
Pradeep Kumar Jain Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2002) 4 CGLJ 410 : (2003) 1 MPHT 53
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Chhattisgarh High Court judgments
16,357 judgments · page 807 of 818
High Courts26 Nov 2002Dismissed
Bahuran Vs Smt. Shiv Kanti and Another
Chhattisgarh High Court · (2003) 1 MPHT 64 : (2003) 1 MPJR 31
Criminal Procedure Code, 1973 (CrPC) — Section 125, 386, 399(1), 401(1)(2), 482Evidence Act, 1872 — Section 106, 107, 108
High Courts26 Nov 2002
Mannulal Vs Matibai Yadav
Chhattisgarh High Court · (2002) 4 CGLJ 447 : (2003) 1 MPHT 58 : (2003) 1 MPJR 30
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts26 Nov 2002Allowed
Vijay Singh and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 1 MPJR 39
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 294, 302, 304, 325, 34
High Courts26 Nov 2002Allowed
Vijay Singh and Ann Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 2 MPJR 70
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 294, 302, 304, 325, 34
High Courts20 Nov 2002Dismissed
Arvind Bhai Selarka Vs Dilip Gogad and Another
Chhattisgarh High Court · (2002) 4 CGLJ 384 : (2003) CriLJ 3360 : (2003) 1 MPHT 60
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Nov 2002Allowed
Sushil and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 1 DMC 250
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 34
High Courts01 Nov 2002Allowed
Samaruram Kewat Vs State of Chhattisgarh
Chhattisgarh High Court · (2002) 5 MPHT 8
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 323, 342
High Courts30 Oct 2002
National Insurance Company Ltd. Vs Smt. Kusum Bai and Others
Chhattisgarh High Court · (2002) 4 CGLJ 408 : (2003) 1 MPHT 26
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 227(2)Motor Vehicles Act, 1988 — Section 140, 173
High Courts24 Oct 2002Allowed
Krishna Vs State of Chhattisgarh
Chhattisgarh High Court · (2002) 2 MPJR 88
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts24 Oct 2002Allowed
Jagdish Chandra Vs State of Chhattisgarh
Chhattisgarh High Court · (2002) 2 MPJR 83
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts08 Oct 2002
Smt. Mukta Bai and Others Vs Satyanarayan Gupta and Others
Chhattisgarh High Court · (2003) 3 MPHT 28 : (2003) 2 MPJR 93
Motor Vehicles (Amendment) Act, 2001 — Section 4Motor Vehicles Act, 1988 — Section 140
High Courts08 Oct 2002Dismissed
Salim and Others Vs Shakti Pictures Serkit Limited
Chhattisgarh High Court · (2002) 4 CGLJ 315 : (2003) 1 MPHT 19
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 3(2)
High Courts07 Oct 2002Allowed
Puran and Others Vs Suraj Patel and Another
Chhattisgarh High Court · (2003) 3 ACC 656 : AIR 2004 Chh 9 : (2002) 4 CGLJ 318 : (2003) 1 MPHT 9
Motor Vehicles Act, 1988 — Section 140, 163A, 167, 171, 173
High Courts04 Oct 2002
Dhiraj Kumar @ Golu Sharma Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 1 CGLJ 24 : (2002) 5 MPHT 10
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts03 Oct 2002Allowed
Banta @ Santosh Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 1 MPJR 15
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Oct 2002
Smt. Santoshi Vs Smt. Kirti Sahu and Others
Chhattisgarh High Court · (2003) 1 MPHT 23
Limitation Act, 1963 — Section 5Madhya Pradesh Municipalities Act, 1961 — Section 20(3)
High Courts01 Oct 2002Allowed
Suresh Pawar Vs State of Chhattisgarh
Chhattisgarh High Court · (2002) 2 MPJR 95
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Sept 2002Allowed
Jailal Lakda Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 1 MPJR 16
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376
High Courts17 Sept 2002Allowed
Rakesh Jaiswal Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 1 MPJR 42
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 394