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Chhattisgarh High Court judgments, 2024

435 judgments · page 20 of 22

High Courts11 Jan 2024Partly Allowed

Jagdev Ram Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 01 CHH CK 0049

Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304I, 304II
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High Courts11 Jan 2024Partly Allowed

Vijay Malar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 01 CHH CK 0048

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 201, 300, 302, 304I, 304II
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High Courts11 Jan 2024Dismissed

Rahul Pant Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 01 CHH CK 0044

Constitution of India, 1950 — Article 14, 15, 16, 309, 310, 311States Reorganisation Act, 1956 — Section 115, 115(7)
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High Courts10 Jan 2024Partly Allowed

Mohan Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 01 CHH CK 0034

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 294, 300, 302, 304I, 304II, 323, 506B
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High Courts10 Jan 2024Dismissed

M/S Central Automobiles Vs Saurabh Nathani

Chhattisgarh High Court · (2024) 01 CHH CK 0033

Code of Civil Procedure, 1908 — Order 18 Rule 4Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(d), 12(1)(h), 12(3), 13, 13(1), 13(6)Dehli Rent Control Act, 1958 — Section 14(1)
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High Courts09 Jan 2024

Pavitar Singh Vs Paramjeet Kaur

Chhattisgarh High Court · (2024) 01 CHH CK 0067

Code of Civil Procedure, 1908 — Order 18 Rule 4, Order 1 Rule 10Employee’s Compensation Act, 1923 — Section 2(1)(dd), 22, 30
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High Courts09 Jan 2024Allowed

J. K. Mehta Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 01 CHH CK 0066

Constitution of India, 1950 — Article 14, 16, 21, 226, 309Madhya Pradesh Educational Services (Collegiate (Branch) Recruitment Rules, 1990 — Rule 14, 14(1), 14(ix)Chhattisgarh Vishvavidhyalaya Adhiniyam, 1973 — Section 35, 35(1)
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High Courts09 Jan 2024Dismissed

Shashikant Sonka Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 01 CHH CK 0031

Chhattisgarh Scheduled Caste, Scheduled Tribe and Other Backward Classes (Regulation of Social Status Certification) Act, 2013 — Section 6, 6(2), 6(3)
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