COURT ARCHIVE

Chhattisgarh High Court judgments, 2024

435 judgments · page 17 of 22

High Courts01 Feb 2024Dismissed

Shubham Karosia Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 02 CHH CK 0003

Constitution of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 311, 313, 406, 407Indian Penal Code, 1860 — Section 177, 185, 376(2)(n)
High Courts01 Feb 2024Dismissed

Ramgopal Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 02 CHH CK 0001

Constitution of India, 1950 — Article 226, 311, 311(2)M.P. Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 19, 19(1)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts31 Jan 2024Allowed

Ganga Singh Vs Jamuna Prasad

Chhattisgarh High Court · (2024) 01 CHH CK 0101

Code of Civil Procedure, 1908 — Section 100Hindu Minority and Guardianship Act, 1956 — Section 8(2)(a)Registration Act, 1908 — Section 17(1)(d)
High Courts30 Jan 2024Partly Allowed

Pinky Vs Mahendra Kumar

Chhattisgarh High Court · (2024) 01 CHH CK 0108

Chhattisgarh Motor Vehicles Rules, 1994 — Rule 242(3)Code of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 166