High Courts06 Jan 2023Dismissed
Vinay Chouhan Vs Komal Chouhan
Chhattisgarh High Court · (2023) 01 CHH CK 0006
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 498A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2023
913 judgments · page 46 of 46
High Courts06 Jan 2023Disposed Of
Neeraj Baghel Vs Collector Raipur,
Chhattisgarh High Court · (2023) 01 CHH CK 0002
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 4, 5, 32
High Courts05 Jan 2023Allowed
Alekh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2023) 01 CHH CK 0005
National Investigation Agency Act, 2008 — Section 21(1)Code Of Criminal Procedure, 1973 — Section 451, 457
High Courts05 Jan 2023Disposed Of
Baliram Agrawal Vs Raunak Saluja
Chhattisgarh High Court · (2023) 01 CHH CK 0004
High Courts05 Jan 2023Dismissed
Chandrashekhar Deshbhratar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2023) 01 CHH CK 0003
Code Of Criminal Procedure, 1973 — Section 82, 438Indian Penal Code, 1860 — Section 34, 420
High Courts05 Jan 2023Dismissed
Kunti Chakradhari Vs Gajendra @ Gajanand Chakardhari
Chhattisgarh High Court · (2023) 01 CHH CK 0001
Hindu Marriage Act, 1955 — Section 9
High Courts04 Jan 2023Disposed Of
N.V.Achari Vs Regional Manager (Disciplinary Authority),
Chhattisgarh High Court · (2023) 01 CHH CK 0011
Industrial Disputes Act, 1947 — Section 2(s), 33(C)(2)
High Courts04 Jan 2023Dismissed
Raju Sahu Vs Shweta Rani Sahu
Chhattisgarh High Court · (2023) 01 CHH CK 0010
Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Jan 2023Allowed
Jaishri Gore Vs State Of Chhattisgarh
Chhattisgarh High Court · (2023) 01 CHH CK 0009
Indian Penal Code, 1860 — Section 34, 354, 498A
High Courts04 Jan 2023Partly Allowed
Nand Kishore Giri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2023) 01 CHH CK 0008
Code Of Criminal Procedure, 1973 — Section 161, 374(2), 437AIndian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II
High Courts03 Jan 2023Partly Allowed
Dr. R.S. Senger Vs State Of Chhattisgarh
Chhattisgarh High Court · (2023) 01 CHH CK 0014
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 7, 8, 9Madhya Pradesh Recognized Examinations Act, 1937 — Section 3A, 3B, 4
High Courts03 Jan 2023Allowed
Dharamjit Singh Vs Lakhan
Chhattisgarh High Court · (2023) 01 CHH CK 0013
Court Fees Act, 1870 — Section 7(v)(a), 7(vi)(a)
High Courts03 Jan 2023Dismissed
Samar Singh Bisen Vs Chhattisgarh Kiraya Bhandar
Chhattisgarh High Court · (2023) 01 CHH CK 0012
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Court Fees Act, 1870 — Section 7(v), 7(iv)(c), 7(iv)(e), 7(xi)