High Courts21 Sept 2021Allowed
Chhaya Kardekar Vs Chhattisgarh Rajya Gramin Bank
Chhattisgarh High Court · (2021) 09 CHH CK 0085
COURT ARCHIVE
Chhattisgarh High Court judgments, 2021
858 judgments · page 11 of 43
High Courts21 Sept 2021Allowed
Mahesh Basod Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0084
Indian Penal Code, 1860 — Section 376, 450Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts21 Sept 2021Disposed Of
Tirithram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0083
High Courts21 Sept 2021Dismissed/Allowed/Allowed
Bhupendra Kumar Dhankar Vs Rameshwar Dhankar
Chhattisgarh High Court · (2021) 09 CHH CK 0082
Maintenance & Welfare Of Parents & Senior Citizens Act, 2007 — Section 23
High Courts16 Sept 2021Allowed
Sachi Vaishnav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0067
High Courts15 Sept 2021Dismissed
Mukesh Ahirwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0068
Chhattisgarh Land Revenue Code, 1959 — Section 44Indian Succession Act, 1925 — Section 15, 16
High Courts14 Sept 2021Allowed
Santosh Soni Vs State Of Chhattisgarh,
Chhattisgarh High Court · (2021) 09 CHH CK 0095
Indian Penal Code, 1860 — Section 34, 109, 376, 376(2), 450, 452Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Sept 2021Allowed
Wasiuddin Siddiqui Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0094
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 19(1)(c), 20Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 45A, 59, 65A, 65B, 65B(2), 65B(4)
High Courts14 Sept 2021Allowed
Lalit Kumar Baghmare Vs Union Of India
Chhattisgarh High Court · (2021) 09 CHH CK 0065
Central Industrial Security Force Rules, 2001 — Rule 54
High Courts14 Sept 2021Dismissed
Nisha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0064
High Courts14 Sept 2021Dismissed
Chunni Lal Mehar Vs Chhattisgarh State Power Distribution Company
Chhattisgarh High Court · (2021) 09 CHH CK 0063
High Courts14 Sept 2021Dismissed
Shobha Ram Vs South Eastern Coalfields Limited
Chhattisgarh High Court · (2021) 09 CHH CK 0062
High Courts14 Sept 2021Allowed
Chait Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0061
Indian Penal Code, 1860 — Section 376, 376(1)Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Sept 2021
Dhani Ram Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0060
Indian Penal Code, 1860 — Section 34, 300, 323, 324, 341, 436, 448, 504, 506, 506BCode Of Criminal Procedure, 1973 — Section 154, 313
High Courts13 Sept 2021Dismissed
Shriram Matsya Udhyog Sahakari Samiti Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0059
High Courts13 Sept 2021Dismissed
Aadil Rashid Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0058
Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12, 27, 36, 37
High Courts13 Sept 2021Dismissed
Dhalesh Kumar Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0057
High Courts13 Sept 2021Allowed
Vijay Laxmi Jaiswal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0056
Constitution Of India, 1950 — Article 309Chhattisgarh Civil Services (Conduct) Rules, 1965 — Rule 7Chhattisgarh Civil Services (Leave) Rules, 1977 — Rule 22, 24
High Courts13 Sept 2021Allowed
Ramlal Lahare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0055
Limitation Act, 1963 — Section 14
High Courts10 Sept 2021Partly Allowed
Sudhir Singh @ Bablu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2021) 09 CHH CK 0050
Indian Penal Code, 1860 — Section 302, 304IICode Of Criminal Procedure, 1973 — Section 313