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Chhattisgarh High Court judgments, 2005

198 judgments · page 9 of 10

High Courts09 Mar 2005

Mohan (in Jail) Vs State of Chhattisgarh

Chhattisgarh High Court · (2005) 1 CGLJ 320 : (2005) CriLJ 3271 : (2006) 3 MPJR 88

Central Excises and Salt Act, 1944 — Section 34(1)Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438, 439Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 4, 52, 53
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High Courts27 Feb 2005Dismissed

Hariram and Others Vs State of Madhya Pradesh

Chhattisgarh High Court · (2006) 1 CGLJ 387 : (2006) CriLJ 1764

Criminal Procedure Code, 1973 (CrPC) — Section 320, 378(4), 482Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 12, 13(2)
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High Courts25 Feb 2005Dismissed

Kamal Kishore Vs Suresh Kumar and Another

Chhattisgarh High Court · (2005) 1 CGLJ 234 : (2005) 3 MPHT 26

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10(3), 12(1), 14(1)
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High Courts22 Feb 2005

Beer Singh Vs Pratap Singh and Others

Chhattisgarh High Court · (2005) 3 MPHT 37 : (2006) 3 MPJR 28

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 14, 15, 21Hindu Succession Act, 1956 — Section 2(2)
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High Courts21 Feb 2005Dismissed

M.S. Rajput and Others Vs State of Chhattisgarh

Chhattisgarh High Court · (2005) 1 CGLJ 129 : (2005) CriLJ 3284 : (2005) 2 MPHT 68

Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 161, 197Penal Code, 1860 (IPC) — Section 420, 467, 468
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High Courts16 Feb 2005Allowed

Umeshwar Dubey Vs State of Chhattisgarh

Chhattisgarh High Court · (2005) 1 CGLJ 90 : (2005) CriLJ 3531 : (2005) 2 MPHT 29

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 201, 34, 380, 381, 409
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High Courts15 Feb 2005Dismissed

K.A. Ravindranathan Vs K. Ravindra Nair and Others

Chhattisgarh High Court · (2005) 1 CGLJ 98 : (2005) CriLJ 3828

Constitution of India, 1950 — Article 214, 226, 226(2), 227, 32Criminal Procedure Code, 1973 (CrPC) — Section 2, 200, 202, 482Penal Code, 1860 (IPC) — Section 155(2), 156(3), 409, 420, 467
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High Courts10 Feb 2005Allowed

Gopal Vishvas Vs State of Chhattisgarh

Chhattisgarh High Court · (2005) 1 CGLJ 112 : (2005) CriLJ 3319

Cable Television Networks (Regulation) Act, 1995 — Section 16Copyright Act, 1957 — Section 63, 68ACriminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482
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High Courts08 Feb 2005Dismissed

Nanku Ram Vs State of Chhattisgarh

Chhattisgarh High Court · (2005) 1 CGLJ 140 : (2005) 3 MPHT 33

Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 438, 438(1), 439Penal Code, 1860 (IPC) — Section 34, 420
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