High Courts12 Jul 2005Allowed
Gurumel Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2005) 2 DMC 747
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 498A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2005
198 judgments · page 5 of 10
High Courts08 Jul 2005Allowed
Smt. Sunita Mishra Vs Prashant Mishra
Chhattisgarh High Court · (2005) 4 MPHT 58
Hindu Marriage Act, 1955 — Section 13
High Courts08 Jul 2005Dismissed
Ramdas Khunte Vs Indian Oil Corporation and Others
Chhattisgarh High Court · (2006) 1 CGLJ 62
Constitution of India, 1950 — Article 226, 227
High Courts08 Jul 2005Allowed
Kapil Chamar (dead) through L.Rs. and Another Vs Bagharaj
Chhattisgarh High Court · (2006) 1 CGLJ 7 : (2005) 4 MPHT 63
Evidence Act, 1872 — Section 101Registration Act, 1908 — Section 17, 34, 35, 38, 59Transfer of Property Act, 1882 — Section 54
High Courts08 Jul 2005Dismissed
Ajit Singh and Others Vs Baijnath Agrawal
Chhattisgarh High Court · (2006) 1 CGLJ 18 : (2005) 4 MPHT 20
Specific Relief Act, 1963 — Section 16
High Courts08 Jul 2005Allowed
Radhe Shyam Saraf Vs Smt. Mamta Saraf
Chhattisgarh High Court · (2006) 1 CGLJ 23 : (2005) 4 MPHT 46
Hindu Marriage Act, 1955 — Section 13, 13(1), 13B, 23(1), 29(2)
High Courts07 Jul 2005
Chhattisgarh Distillery Vs General Secretary, Chhattisgarh Chemical Mill Majdoor Sangh and Others
Chhattisgarh High Court · (2006) 1 CGLJ 147
Madhya Pradesh Industrial Relations Act, 1960 — Section 51
High Courts07 Jul 2005
Chhattisgarh Distillery Vs General Secretary, C.G. Chemical Mill Majdoor Sangh and Others
Chhattisgarh High Court · (2006) 1 CGLJ 147
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Madhya Pradesh Industrial Relations Act, 1960 — Section 2(28), 3(1), 31, 39(1), 43(2)
High Courts07 Jul 2005Allowed
State of C.G. and Others Vs Anil Kumar Singh
Chhattisgarh High Court · (2005) 4 MPHT 12
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80(2)
High Courts06 Jul 2005Allowed
Prakash Chand Soni Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2005) 07 CHH CK 0019
Constitution of India, 1950 — Article 226
High Courts05 Jul 2005Allowed
State Bank of India Vs Laxminarayan and Another
Chhattisgarh High Court · (2006) 3 CGLJ 7 : (2005) 4 MPHT 52
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 5 Rule 17, Order 6 Rule 14, Order 6 Rule 15Evidence Act, 1872 — Section 4, 56, 57State Bank of India General Regulations, 1955 — Regulation 76
High Courts05 Jul 2005
Sonuram and Others Vs Bhaskar Awasthi and Another
Chhattisgarh High Court · (2005) 07 CHH CK 0016
Penal Code, 1860 (IPC) — Section 304A
High Courts05 Jul 2005Dismissed
U.K. Pambhoi Vs State of C.G. and Others
Chhattisgarh High Court · (2006) 1 CGLJ 229
Constitution of India, 1950 — Article 226, 309Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14, 14(4), 9, 9(1), 9(2)
High Courts05 Jul 2005Dismissed
Shiv Kumar Chandrakar Vs Shashikala alias Devyani
Chhattisgarh High Court · (2006) 1 CGLJ 30 : (2005) 4 MPHT 9
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 10, 13
High Courts01 Jul 2005Allowed
Shivam Motors Pvt. Ltd. Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2005) 106 FLR 1091
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts30 Jun 2005Allowed
Smt. Mamta Tiwari Vs Devendra Kumar Tiwari
Chhattisgarh High Court · (2005) 06 CHH CK 0021
Hindu Marriage Act, 1955 — Section 13(1)(ia), 23(2)
High Courts30 Jun 2005Dismissed
M.P. Rajya Setu Nirman Nigam and Others Vs Jaikishore Jaiswal
Chhattisgarh High Court · (2006) 3 CGLJ 1
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 18, 19, 20
High Courts30 Jun 2005Dismissed
Gram Panchayat and Another Vs Sahmat Khan and Another
Chhattisgarh High Court · (2006) 1 CGLJ 90 : (2005) 4 MPHT 25
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Gram Panchayat Adhiniyam, 1993 — Section 85Madhya Pradesh Panchayat (Modes of Executing Contract) Act, 1995 — Section 4
High Courts28 Jun 2005
Jyoti Poddar and Others Vs Goukaran and Others
Chhattisgarh High Court · (2006) 2 ACC 358 : (2006) 1 CGLJ 142
Motor Vehicles Act, 1988 — Section 166
High Courts28 Jun 2005
Ashok Kumar Balekar Vs Rishi Kumar Rajpoot and Others
Chhattisgarh High Court · (2006) 2 ACC 206
Motor Vehicles Act, 1988 — Section 173