High Courts14 Jan 2003
Vivek Bishwash Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 2 MPHT 23
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 342, 376, 506
COURT ARCHIVE
Chhattisgarh High Court judgments, 2003
123 judgments · page 7 of 7
High Courts06 Jan 2003Allowed
Hemendra Bhai Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) 97 FLR 402 : (2003) 2 LLJ 645 : (2003) 2 MPHT 1 : (2003) 2 MPJR 57
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 16, 2, 3Criminal Procedure Code, 1973 (CrPC) — Section 190(1)Factories Act, 1948 — Section 67
High Courts03 Jan 2003Allowed
Nasir Khan and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2003) CriminalCC 271
Evidence Act, 1872 — Section 138