High Courts12 Jan 2001Allowed
Kadir Ahmed Vs State of Chhattisgarh
Chhattisgarh High Court · (2001) 1 MPHT 18
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Chhattisgarh High Court judgments, 2001
129 judgments · page 7 of 7
High Courts12 Jan 2001Allowed
Ramdil Vs State of M.P. (Chhattisgarh)
Chhattisgarh High Court · (2002) CriLJ 861 : (2001) 2 MPHT 4
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 376, 376(1), 511
High Courts11 Jan 2001Partly Allowed
Roopchand Vs State of Chhattisgarh
Chhattisgarh High Court · (2001) 1 CGLJ 174 : (2001) 1 MPHT 22
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts10 Jan 2001Dismissed
Ayodhya Prasad Soni Vs Tulsibai
Chhattisgarh High Court · (2001) 1 CGLJ 40
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 23(1), 23(2)Madhya Pradesh Re-organisation Act, 2000 — Section 30, 30(3)
High Courts09 Jan 2001Allowed
Roshan @ Bablu and One Another Vs State of C.G.
Chhattisgarh High Court · (2001) 1 MPJR 39
High Courts09 Jan 2001Allowed
Mohammad Shekhawat Vs State of Chhattisgarh
Chhattisgarh High Court · (2001) 1 CGLJ 234
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Jan 2001Dismissed
Smt. Bittu Sharma Vs State of M.P. and Others
Chhattisgarh High Court · (2001) 1 CGLJ 232
High Courts05 Jan 2001Dismissed
Narendra Kumar Vs M/s. Larsen and Tourbro Ltd. and Others
Chhattisgarh High Court · (2003) 1 MPJR 11
High Courts05 Jan 2001Allowed
Bharatram Vs Abul Murad and others
Chhattisgarh High Court · (2002) ACJ 1405 : (2001) 1 CGLJ 172 : (2001) 1 MPHT 17