COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 74 of 560

Tribunals and Commissions11 Jul 2025Dismissed

Shiv Kumar Sahu Vs Union Of India, Ministry Of Human Resource, Development Govt. Of India, Department Of Education. Shastri Bhawan, New Delhi, Pin-110001 & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0421

Tribunals and Commissions11 Jul 2025

Chandra Bali Yadav Vs Vineet Pandey, Secretary, Ministry Of Communication And IT, Department Of Posts, New Delhi & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0419

Civil Services (Pension) Rules, 1972 -Rule 9Central Civil Services (Pension) Rules, 2021 -Rule 8

Tribunals and Commissions11 Jul 2025Disposed Of

Vijay Ram Meena, Group C Vs Union Of India, Through General Manager Northern Railway, Baroda House, New Delhi. PIN-110001 & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0417

Tribunals and Commissions10 Jul 2025Allowed

Yogesh Kumar Vs Union Of India Through The Secretary, Govt. Of India, Ministry Of Defence, Department Of Production, New Delhi. & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0420

Tribunals and Commissions10 Jul 2025Allowed

Rehana Vs Govt. Of NCT Of Delhi & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0418

Administrative Tribunals Act, 1985 -Section 19

Tribunals and Commissions02 Jul 2025Dismissed

Viraj.D Vs Union Of India Represented By The General Manager, Southern Railway, Headquarters Office, Park Town P.O., Chennai - 600003. & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0412

Tribunals and Commissions01 Jul 2025Dismissed

Vishvender & Ors. Vs GNCT Of Delhi & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0414

Administrative Tribunals Act, 1985 -Section 19

Tribunals and Commissions01 Jul 2025Dismissed

Amar Deep Yadav Son Of-Bansh Bahadur Vs Union Of India Through General Manager, North Eastern Railways, Gorakhpur & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0416

Administrative Tribunals Act, 1985 -Section 19

Tribunals and Commissions01 Jul 2025Dismissed

Vijay Kumar Vs Railway Recruitment Board

Central Administrative Tribunal · (2025) 07 CAT CK 0415

Tribunals and Commissions01 Jul 2025Dismissed

Paramjeet Nagar & Ors. Vs Staff Selection Commission & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0411

Tribunals and Commissions01 Jul 2025Disposed Of

Jitendra Kumar (EWS) Roll No 2218046749 Vs Staff Selection Commission Through Its Chairman, CGO Complex, Lodhi Road, New Delhi 110003 & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0410

Tribunals and Commissions01 Jul 2025Allowed

Nitesh Kumar Saxena Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 07 CAT CK 0409

Indian Penal Code, 1860 -Section 409Central Civil Services (Conduct) Rules, 1964 -Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 -Rule 29, 29(1)

Tribunals and Commissions24 Jun 2025Disposed Of

Muzaffer Gull Rather & Ors. Vs UT Of JK Through Commissioner Cum Secretary To Govt. Social Welfare Department J&K At Jammu/Srinagar 190001 & Ors.

Central Administrative Tribunal · (2025) 06 CAT CK 0183

Jammu And Kashmir Civil Services (Classification Control And Appeal) Rules, 1956 -Rule 14Constitution Of India, 1950 -Article 16

Tribunals and Commissions24 Jun 2025Disposed Of

Mohammad Maqbool Wani & Ors. Vs U.T Of Jammu and Kashmir & Ors.

Central Administrative Tribunal · (2025) 06 CAT CK 0182

Tribunals and Commissions24 Jun 2025Disposed Of

M. Salman Arif Vs U.T Of J&K Through Commissioner Secretary To Government, Health And Medical Education Department J&K, Civil Secretariat Srinagar Kashmir, 190001 & Ors.

Central Administrative Tribunal · (2025) 06 CAT CK 0181

Constitution Of India, 1950 -Article 14, 16

Tribunals and Commissions23 Jun 2025Dismissed

Prabhat Kumar Parija & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 06 CAT CK 0180

Constitution Of India, 1950 -Article 14, 16

Tribunals and Commissions23 Jun 2025Disposed Of

K.R. Vinod & Ors. Vs Union Of India Represented By Its Secretary, Ministry Of Railways (Railway Board, Rail Bhavan, New Delhi -110001 & Ors.

Central Administrative Tribunal · (2025) 06 CAT CK 0178

Tribunals and Commissions23 Jun 2025Dismissed

Vinoj K.M Vs Union Of India & Ors.

Central Administrative Tribunal · (2025) 06 CAT CK 0177

Hours Of Work And Period Of Rest) Rules, 2005 -Rule 3, 4, 8Administrative Tribunals Act, 1985 -Section 20, 21

Tribunals and Commissions23 Jun 2025Dismissed

Binumol Vijayappan Vs Regional Director, Employees State Insurance Corporation Panchadeep Bhawan, Swaraj Round, Thrissur-680020 & Ors.

Central Administrative Tribunal · (2025) 06 CAT CK 0176

Tribunals and Commissions20 Jun 2025Disposed Of

Sumit Kumar, Je E/M Vs Union Of India Through The Secretary, Ministry Of Defence, Govt. Of India, 101-A, South Block, New Delhi-110011 & Ors.

Central Administrative Tribunal · (2025) 06 CAT CK 0175