Tribunals and Commissions12 Sept 2025Disposed Of
Shashi Kant Singh S/O Late Yadunandan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0448
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 72 of 560
Tribunals and Commissions12 Sept 2025Dismissed
Ram Pratap Son Of Sri Ved Ram Yadav & Ors. Vs Union India Through The Secretary Ministry Of Defence Govt.Of India, New Delhi & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0447
Administrative Tribunals Act, 1985 -Section 19Industrial Dispute Act, 1947 -Section 25H, 25NConstitution Of India, 1950 -Article 14, 16, 21
Tribunals and Commissions11 Sept 2025
Smti Nilakshi Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 1360
Administrative Tribunals Act, 1985-Section 19CCS(CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions10 Sept 2025
Manoj Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 1359
CCS (CCA) Rules, 1965-Rule 10(1)(a), 10(5)(c), 14
Tribunals and Commissions08 Sept 2025Disposed Of
Asif Ahmad Khan Vs State Of JK & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0445
Jammu And Kashmir Reservation Rules, 2005 -Rule 4Constitution Of India, 1950 -Article 14, 16, 21
Tribunals and Commissions04 Sept 2025Dismissed
Lalit Kumar Vs Union Of India Through The Secretary, Ministry Of Communication Departments Of Post Daak Bhawan, Sansad Marg, New Delhi & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0446
Central Administrative Tribunal Act, 1985 -Section 19Indian Penal Code, 1860 -Section 201, 302, 304B, 498ADowry Prohibition Act, 1961 -Section 3, 4
Tribunals and Commissions04 Sept 2025Disposed Of
Kishan Kumar Chaukihar Vs Union Of India Through The Secretary, Ministry Of Health And Family Welfare (Department Of Health Research) Government Of India At New Delhi & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0444
Administrative Tribunal Act, 1985 -Section 19
Tribunals and Commissions04 Sept 2025Dismissed
Aashish Kumar Dubey Vs Union Of India Through Director General Department Of Posts, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0443
Central Administrative Tribunal Act, 1985 -Section 19
Tribunals and Commissions04 Sept 2025Dismissed
G. Girish Vs G. Rajesh (Since Dead) Through LRs & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0440
Tribunals and Commissions04 Sept 2025Dismissed
Vimla Kori Unmarried, D/o Late Sakharam Kori Vs Union Of India Through The Secretary, Ministry Of Defence, 101-A, South Block, New Delhi - 110011 & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0439
Central Administrative Tribunal (Procedure) Rules, 1987 -Rule 15(1)
Tribunals and Commissions03 Sept 2025Disposed Of
Rohtash Kumar Vs General Manager, Northern Railways Baroda House, New Delhi-110001
Central Administrative Tribunal · (2025) 09 CAT CK 0442
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions03 Sept 2025Disposed Of
Sagar Madhukar Bornare (Assistant Programmer, TAFSU Mumbai, CBI) Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0441
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions26 Aug 2025Dismissed
Lok Pati Tripathi Vs Union Of India Through General Manager, N.C. Railway, H.Q. Office Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0318
Railways Act, 1989 -Section 2(37A)Administrative Tribunals Act, 1985 -Section 14
Tribunals and Commissions25 Aug 2025Allowed
Rajranjan Damodar Rath Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0317
Tribunals and Commissions25 Aug 2025Allowed
M.V.V. Satyanarayana Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0316
Tribunals and Commissions25 Aug 2025Allowed
Kiran Patra Vs Union Of India, Ministry Of Railway, Represented Through Its General Manager, Eastern Railway, Garden Reach, Kolkota 43, West Bengal. & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0315
Tribunals and Commissions25 Aug 2025Allowed
Thabira Sahoo Vs Chairman Cum Managing Director, Bharat Sanchar Nigam Ltd, BSNL House, Harish Chandra Mathur Lane, Janpath, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0314
Tribunals and Commissions21 Aug 2025Disposed Of
Parmilla Sadhu Koul Vs U.T Of Jammu And Kashmir Through Commissioner Secretary To Govt. Social Welfare Department Civil Sectt. J&K Srinagar/ Jammu & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0310
Tribunals and Commissions21 Aug 2025Disposed Of
Muzaffar Ahmad Misgar Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0309
Tribunals and Commissions21 Aug 2025Disposed Of
Tawheeda Habib Vs Asgar Hassan Samoon, Principal Secretary To Government, Skill Development Department, Civil Secretariat, Srinagar/Jammu & Ors.
Central Administrative Tribunal · (2025) 08 CAT CK 0308