Tribunals and Commissions19 Sept 2025Disposed Of
MES-511192 Sh. Naresh Kumar Vs Union Of India Through Secretary, Ministry Of Defence, Government Of India, New Delhi. & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0469
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 71 of 560
Tribunals and Commissions19 Sept 2025Disposed Of
Raghunath Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0467
Tribunals and Commissions19 Sept 2025Disposed Of
Rajesh Kumar Yadav Vs Union Of India Through Secretary, Ministry Of Railway, New Delhi & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0466
Tribunals and Commissions19 Sept 2025Dismissed
Santosh Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0463
Administrative Tribunals Act, 1985 -Section 19Gramin Dak Sevaks (Conduct and Engagement) Rules, 2020 -Rule 10
Tribunals and Commissions18 Sept 2025Dismissed
Prabha, W/O Late Bhagwan Singh Vs Union Of India Through General Manager Head Quarter North Central Railway, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0464
Administrative Tribunals Act, 1985 -Section 19Railway Servant (Discipline & Appeal) Rules, 1968 -Rule 9, 14(ii), 18
Tribunals and Commissions18 Sept 2025Dismissed
Poonam Singh Vs Vinay Prakash Singh, Chief Post Master General, U.P. Circle, Lucknow
Central Administrative Tribunal · (2025) 09 CAT CK 0462
Code Of Criminal Procedure, 1973 -Section 340
Tribunals and Commissions18 Sept 2025Allowed
Rukami Son Of Late Udhaun Vs Union of India through General Manager, North Eastern Railway, Gorakhpur & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0461
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions18 Sept 2025Dismissed
Vishvambhar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0460
Administrative Tribunals Act, 1985 -Section 19Indian Penal Code, 1860 -Section 409, 420Central Civil Services (Classification, Control & Appeal) Rules, 1965 -Rule 14
Tribunals and Commissions18 Sept 2025Disposed Of
Dheeraj Pal Singh Vs Dr. Ch Ravinder
Central Administrative Tribunal · (2025) 09 CAT CK 0459
Tribunals and Commissions18 Sept 2025Allowed
Vinod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0458
Administrative Tribunals Act, 1985 -Section 19Constitution Of India, 1950 -Article 14, 21
Tribunals and Commissions18 Sept 2025Disposed Of
Aman Kumar & Ors. Vs Staff Selection Commission
Central Administrative Tribunal · (2025) 09 CAT CK 0457
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions15 Sept 2025Dismissed
Satyendra Narayan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 1366
Tribunals and Commissions15 Sept 2025
Himanshu Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0454
Administrative Tribunals Act, 1985 -Section 19(4)
Tribunals and Commissions15 Sept 2025Disposed Of
Raj Yash Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0453
Administrative Tribunals Act, 1985 -Section 19Employees Provident Fund Organisation Enforcement Officer / Accounts Officer (Group B post), Recruitment Rules, 2020 -Rule 5
Tribunals and Commissions12 Sept 2025Disposed Of
Shashi Kant Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0456
Tribunals and Commissions12 Sept 2025Dismissed
Ravindra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0455
Administrative Tribunals Act, 1985 -Section 19>Constitution Of India, 1950 -Article 14, 16
Tribunals and Commissions12 Sept 2025Disposed Of
Hemanta Bijoy Mahanta Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0452
Tribunals and Commissions12 Sept 2025Allowed
Shiva Pati Lal Vs Union Of India Through General Manager, Banaras Locomotive Work's (BLW) Varanasi & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0451
Tribunals and Commissions12 Sept 2025Dismissed
Kamaruddin Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0450
Administrative Tribunals Act, 1985 -Section 19
Tribunals and Commissions12 Sept 2025Dismissed
Ram Rati Devi Vs Union Of India Through General Manager, North Central Railway, H Q Subedargaj, Allahabad & Ors.
Central Administrative Tribunal · (2025) 09 CAT CK 0449