CourtKutchehry.com

COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 61 of 560

Tribunals and Commissions12 Aug 2026

Mohammed Riyazath Khan, C.P Vs Union Of India

Central Administrative Tribunal · (2026) 08 CAT CK 0059

General Financial Rules-Rule 77, 254Central Civil Services (Temporary Service) Rules, 1965-Rule 1(iv)(b), 5, 2Lakshadweep Administration Education Department, Coach (Group 'B' Non-Gazetted Non-Ministerial Post) Recruitment Rules, 2006
Read judgment
Tribunals and Commissions07 Aug 2026

Smt. Radhabai Bhagwan Gabhale Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 08 CAT CK 6192

Administrative Tribunals Act-Section 19Maharashtra Civil Services (Pension) Rules, 1982-Rule 6, 111, 111(5), 111(5)(i), 115, 115(I), Proviso (I) to Sub Rule (I) of Rule 115, Proviso (ii) to Rule 115(I), Sub Rule 4 of Rule 115Indian Railway Services (Pension) Rules, 1993-Rule 74, 75, 75 Sub-Rule (b), 75(7)(i), 75(7)(i)(a)
Read judgment
Tribunals and Commissions05 Aug 2026

Shailendra Mishra Vs Uol & Ors.

Central Administrative Tribunal · (2026) 08 CAT CK 6203

Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14IPC-Section 417, 418, 419 and 420Right to Information Act, 2005
Read judgment
Tribunals and Commissions05 Aug 2026

Sri Abani Mohan Biswas Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 08 CAT CK 6204

Administrative Tribunals Act, 1985-Section 5(6), 19CAT (Procedure) Rules, 1987-Rule 16(1)GDS (Conduct & Engagement) Rules, 2011-Rule 5 Sub Rule 3.2, 27
Read judgment