Tribunals and Commissions22 May 2026
Suresh Kumar Vs The Depot Manager, DTC BDWD & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3067
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 63 of 560
Tribunals and Commissions22 May 2026Disposed Of
Sanjay Kumar Srivastava EE (Civil) In CPWD S/o Sh. Anant Sharan Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0588
Tribunals and Commissions22 May 2026Allowed
Suresh Kumar Vs Depot Manager, DTC BDWD, Sector -8, Dwarka, New Delhi-110077 & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0587
Tribunals and Commissions22 May 2026
Upendra Thakur Vs Secretary, Government Of India Ministry Of Urban Development, Nirman Bhawan, New Delhi-110001 & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0586
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions20 May 2026
Dasrath Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3068
Administrative Tribunal Act, 1985-Section 19Workmen's Compensation Act, 1923
Tribunals and Commissions20 May 2026Allowed
Dasrath Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0585
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions19 May 2026
Smt. Pooja Rajpoot Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3069
IPC-Section 365, 302, 201Money Laundering Act-Section 22, 23General Clauses Act, 1897-Section 27
Tribunals and Commissions19 May 2026Dismissed
Pooja Rajpoot Wife Of Late Anoop Singh Ex-Fitter, North Central Railway/ Under S.S.E./Electrical East, Jhansi. C/O Ajab Singh R/O Village & Post- Garia Gaon, District Jhansi Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0580
Indian Penal Code, 1860 - Section 201, 302, 365Money-Laundering Act, 2002 - Section, 22, 23General Clauses Act, 1897 - Section 27
Tribunals and Commissions18 May 2026
Sukhdev Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3070
Railway Services (Pension) Rules, 1993-Rule 20, 107D & A Rules
Tribunals and Commissions18 May 2026
Umesh Kumar Tiwari & Ors. Vs Somesh Kumar & Anr.
Central Administrative Tribunal · (2026) 05 CAT CK 3071
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions18 May 2026
Ram Mahendra Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 05 CAT CK 3072
Tribunals and Commissions18 May 2026
Misbahul Haque Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 05 CAT CK 3073
Tribunals and Commissions18 May 2026Dismissed
Umesh Kumar Tiwari S/o Ram Pal Tiwari & Ors Vs Somesh Kumar & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0584
Administrative Tribunals Act, 1985 - Section 17
Tribunals and Commissions18 May 2026Disposed Of
Ram Mahendra S/o Bhagwati Prasad Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0583
Tribunals and Commissions18 May 2026Disposed Of
Misbahul Haque S/o Aaminul Haque Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0582
Tribunals and Commissions18 May 2026Allowed
Sukhdev Vs Union Of India Through General Manager, Head Quarter, North Central Railway, Prayagraj-211015 & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0581
Tribunals and Commissions15 May 2026
Kripa Shankar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3074
Administrative Tribunal Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 29, 14
Tribunals and Commissions15 May 2026
S.P. Bahuguna Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3075
Central Administrative Tribunal Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972-Rule 27Industrial Disputes Act, 1947
Tribunals and Commissions15 May 2026
Jitendra Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3076
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311 (2)
Tribunals and Commissions15 May 2026Allowed
Jitendra Prasad, Son Of Chhotu Prasad, Cabin Master- BPO Uttar Madhya Railway, Bhaupur, R/O Village- Jamalpur, P.O. - (Pratappur) Kolbigha, District- Nalanda (Bihar State) Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0579
Administrative Tribunals Act, 1985 - Section 19Constitution Of India, 1950 - Article 311(2)