Tribunals and Commissions21 Mar 2018Disposed Of
Anil Kumar Chugh Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0035
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 569 of 585
Tribunals and Commissions21 Mar 2018Disposed Of
Mazhare Islam Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0034
Central Civil Services (Conduct) Rules, 1964 — Rule 3(2)(i), Rule 3(2)(ii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions21 Mar 2018Dismissed
Bandana Kumar Vs Delhi Metro Rail Corporation Ltd. And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0033
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions21 Mar 2018Disposed Of
Rahul Sharma And Ors Vs P.K. Gupta And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0029
Tribunals and Commissions21 Mar 2018Partly Allowed
Rohit And Ors Vs General Manager, Northern Railway And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0026
Tribunals and Commissions21 Mar 2018Allowed
Inderjeet Singh Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2018) 03 CAT CK 0025
Tribunals and Commissions21 Mar 2018Dismissed
Ram Niwas Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Mar 2018
Smt. Nanda Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0549
Hindu Marriage Act, 1955Constitution of India-Article 16
Tribunals and Commissions20 Mar 2018
Kuldeep Khapra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0543
Administrative Tribunals Act, 1985-Section 19, 20, 21, 21(1), 21(2), 21(3)
Tribunals and Commissions20 Mar 2018
Shri Prabhakar Kasana Vs General Manager, Northern Railway & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0536
Administrative Tribunals Act, 1985-Section 19RTI ActConstitution of India-Articles 14, 16, 226
Tribunals and Commissions20 Mar 2018
Lokesh Kumar Vs DSSSB & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0532
Tribunals and Commissions20 Mar 2018
Rakesh Tyagi Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0587
Evidence Act
Tribunals and Commissions20 Mar 2018Allowed
Rakesh Tyagi Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0050
Tribunals and Commissions20 Mar 2018Dismissed
Lokesh Kumar Vs DSSSB And Others
Central Administrative Tribunal · (2018) 03 CAT CK 0047
Tribunals and Commissions20 Mar 2018Allowed
Nanda Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0045
Constitution Of India, 1950 — Article 16
Tribunals and Commissions20 Mar 2018Dismissed
Prabhakar Kasana Vs General Manager, Northern Railway And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions20 Mar 2018Disposed Of
Kuldeep Khapra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19, 20
Tribunals and Commissions16 Mar 2018
Rajbir Singh Vs Joint Commissioner of Police & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0597
Tribunals and Commissions16 Mar 2018
Smt. Satywati @ Satwanti Vs Ministry Of Child & Development & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0596
Administrative Tribunals Act, 1985-Section 14, 3(k), 15Constitution of India-Articles 14 and 16
Tribunals and Commissions16 Mar 2018Dismissed
Rajbir Singh Vs Joint Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0046