Tribunals and Commissions27 Mar 2018Allowed
Naveen Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0002
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 567 of 585
Tribunals and Commissions24 Mar 2018
Mamta Kumari Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0599
Tribunals and Commissions23 Mar 2018
DS Bhasin Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0571
Tribunals and Commissions23 Mar 2018
Rajni Devi Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0570
Administrative Tribunals Act, 1985-Section 19CCS (Leave) Rules-Rule 7, 43-C
Tribunals and Commissions23 Mar 2018
Ram Rattan & Anr. Vs K.V. Eapen & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0564
Contempt of Courts Act, 1971
Tribunals and Commissions23 Mar 2018
Naresh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0557
Constitution of India-Article 226
Tribunals and Commissions23 Mar 2018
A.K. Chohdda Vs Secretary & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0548
Tribunals and Commissions23 Mar 2018Allowed
Nidhi Pandey And Ors Vs Union Public Service Commission And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0031
Indian Penal Code, 1860 — Section 21Drugs And Cosmetics Rules, 1945 — Rule 49, 51, 52Constitution Of India, 1950 — Article 14, 16, 309, 315, 320
Tribunals and Commissions23 Mar 2018Dismissed
Naresh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0015
Constitution Of India, 1950 — Article 226
Tribunals and Commissions23 Mar 2018
A.K. Chohdda Vs Secretary, Department Of Personnel And Training And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0012
Tribunals and Commissions23 Mar 2018Disposed Of
DS Bhasin Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0006
Tribunals and Commissions23 Mar 2018Allowed/Dismissed
Ram Rattan And Ors Vs K.V. Eapen And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0004
Tribunals and Commissions23 Mar 2018Allowed
Rajni Devi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 7
Tribunals and Commissions22 Mar 2018
Lila Nisha Vs Ministry Of Home Affairs & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0577
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions22 Mar 2018
Sandeep Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0575
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)
Tribunals and Commissions22 Mar 2018
Sumit Dalal Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0573
Tribunals and Commissions22 Mar 2018
Savitur Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0572
Indian Defence Accounts Service Rules, 2000-Rule 4, 6, 30(1)
Tribunals and Commissions22 Mar 2018
Mrs. Padma Jaiswal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0568
Administrative Tribunals Act, 1985-Section 19All India Services Act, 1951-Section 3, 2(c), 2(e), sub-section (1) of Section 3All India Services (Discipline & Appeal) Rules, 1969-Rule 2, 2(b), 2(e), 5, 6, 7, 7(1)(b)(i), 7(b), 8, 16
Tribunals and Commissions22 Mar 2018
Nidhi Pandey Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0567
Drugs and Cosmetics Act, 1940-Section 3(e), 21, 21(2), 21(3), 21(4), 22, 23, 33, 33(b), 33GDrugs and Cosmetics Rules, 1945-Schedule C, Rule 49, 49(i), 49(ii), 49(iii), 51, 52Constitution of India-Article 14, 16, 309, 315, 320
Tribunals and Commissions22 Mar 2018
Tushar Ranjan Mohanty Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0562
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 14(4), 14(5), 14(5)(a), 14(5)(b), 14(5)(c), 14(11), 14(12), 14(13), 15Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972