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Central Administrative Tribunal judgments

11,695 judgments · page 568 of 585

Tribunals and Commissions22 Mar 2018

Rajiv Chaudhary Vs Union Of India

Central Administrative Tribunal · (2018) 03 CAT CK 0558

Constitution of India-Article 311, 310, 309, 226, 32, 356(1), 77(2), 77(3), 74(1), 163(1), 53, 154CCS (CCA) Rules, 1965-Rule 19(iii), 14 to Rule 18Administrative Tribunal Act, 1985-Section 19
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Tribunals and Commissions22 Mar 2018

Shri Prashant Tyagi & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0556

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1
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Tribunals and Commissions22 Mar 2018

Dr. Jitendra Gupta Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 03 CAT CK 0553

Administrative Tribunals Act, 1985-Section 19Motor Vehicle Act 1988-Section 200, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 188, 189, 191, 192, 194, 196, 198Prevention of Corruption Act, 1988-Sections 7, 8, 13 (2), 13 (1) (d), 13 (1) (i)
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Tribunals and Commissions22 Mar 2018Allowed

Rajiv Chaudhary Vs Union Of India

Central Administrative Tribunal · (2018) 03 CAT CK 0028

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19(iii)Constitution Of India, 1950 — Article 32, 53, 74(1), 77(2), 77(3), 154, 163(1), 226, 309, 310, 311, 311(2), 311(2)(c), 311(3), 356(1)
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Tribunals and Commissions22 Mar 2018Allowed

Padma Jaiswal Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0027

Administrative Tribunals Act, 1985 — Section 19All India Services Act, 1951 — Section 2(c), 3, 3(1)All India Services (Joint Cadre) Rules 1972 — Rule 1, 1(ii), 2(a), 4, 4(1), 4(2), 5, 5(i), 5(2)
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Tribunals and Commissions22 Mar 2018Allowed

Sandeep Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0024

Administrative Tribunals Act, 1985 — Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
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Tribunals and Commissions22 Mar 2018Dismissed

Prashant Tyagi And Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0023

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114 Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
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Tribunals and Commissions22 Mar 2018Dismissed

Lila Nisha Vs Ministry Of Home Affairs And others

Central Administrative Tribunal · (2018) 03 CAT CK 0022

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — Section 114 Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
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Tribunals and Commissions22 Mar 2018Allowed

Tushar Ranjan Mohanty Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0021

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(4), 14(5), 14(5)(a), 14(5)(c), 14(11), 14(12), 14(13)
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Tribunals and Commissions22 Mar 2018Disposed Of

Dr. Jitendra Gupta Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0019

Administrative Tribunals Act, 1985 — Section 19Motor Vehicle Act 1988 — Section 200Prevention Of Corruption Act, 1988 — Section 7, 8, 13(1)(i), 13(1)(d), 13(2)
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