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Central Administrative Tribunal judgments

11,695 judgments · page 570 of 585

Tribunals and Commissions15 Mar 2018

P S Bhandari & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0546

Administrative Tribunals Act, 1985-Section 19Central Secretariat Service Rules, 1962-Rules 6, 7, 9, 10, 12, 12 (2), 12 (3), 12 (4), 13 (3), 13 (4), 13 (6), 13 (7), 13 (8), 13-A, 17 (4), 18 (5), Fourth Schedule, Fifth ScheduleCentral Secretariat Stenographers Service Rules, 1969-Rule 9
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Tribunals and Commissions15 Mar 2018Dismissed

P S Bhandari And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0038

Administrative Tribunals Act, 1985 — Section 19Central Secretariat Service Rules, 1962 — Rule 6, 7, 10, 12(1), 12(2), 12(3), 13(6), 13(7), 13(8), 13(A), 17(4)Central Secretariat Stenographers' Service Rules, 1969 — Rule 9
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Tribunals and Commissions13 Mar 2018

Devender Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 03 CAT CK 0560

Railway Servants (Discipline and Appeal) Rules, 1968-Rules 9.12, 9.21, 9(6), 9(7), 9(12), 10Constitution of India-Article 311Administrative Tribunals Act, 1985-Section 20, 21
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Tribunals and Commissions13 Mar 2018Disposed Of

K.S. Yadav Vs Govt. Of N.C.T.D And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0044

Administrative Tribunals Act, 1985 — Section 19, 21Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(6), 10(7)
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Tribunals and Commissions13 Mar 2018Dismissed

Devender Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 03 CAT CK 0043

Administrative Tribunals Act, 1985 — Section 21Railway Servant (Discipline And Appeal) Rules 1968 — Rule 9(6), 9(7), 9(12), 9.21Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(18)
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