Tribunals and Commissions12 Mar 2018
Smt. Rajni Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0582
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 571 of 585
Tribunals and Commissions12 Mar 2018Disposed Of
Rajni Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0069
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Mar 2018Allowed
Pan bai Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0055
Administrative Tribunals Act, 1985 — Section 19Hindu Marriage Act, 1955 — Section 5
Tribunals and Commissions09 Mar 2018
Shri Prabhakaran P.K. Vs Chairman, Railway Board & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0588
Tribunals and Commissions09 Mar 2018
Bhupender Kumar Vs Shri Amulya Patnaik & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0585
Tribunals and Commissions09 Mar 2018Dismissed
Bhupender Kumar Vs Amulya Patnaik And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0067
Tribunals and Commissions09 Mar 2018Dismissed
Prabhakaran P.K. Vs Chairman, Railway Board And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0058
Tribunals and Commissions08 Mar 2018
Uma Shankar Vs Northern Railway & Anr.
Central Administrative Tribunal · (2018) 03 CAT CK 0578
Administrative Tribunals Act, 1985-Section 19RTI Act
Tribunals and Commissions08 Mar 2018Allowed
Mrs. Jyoti Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0576
Constitution of India-Article 14, 16, 21, 311
Tribunals and Commissions08 Mar 2018
Rajesh Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 03 CAT CK 0574
Tribunals and Commissions08 Mar 2018
Balbir Yadav & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0538
CCS (Pension) Rules, 1972
Tribunals and Commissions08 Mar 2018
Naveen Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0533
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Mar 2018
Indira Rani Vs Lt. Governor & Ors.
Central Administrative Tribunal · (2018) 03 CAT CK 0531
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions08 Mar 2018
Sagar Singh & Ors. Vs Union Public Service Commission
Central Administrative Tribunal · (2018) 03 CAT CK 0594
Constitution of India-Articles 14, 16Rules of the Civil Services Examination, 2017
Tribunals and Commissions08 Mar 2018Dismissed
Sagar Singh And Ors Vs Union Public Service Commission
Central Administrative Tribunal · (2018) 03 CAT CK 0068
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions08 Mar 2018Dismissed/Disposed Of
Naveen Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions08 Mar 2018Allowed
Balbir Yadav And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0061
Tribunals and Commissions08 Mar 2018Partly Allowed
Jyoti Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0060
Constitution Of India, 1950 — Article 14, 16, 21, 311
Tribunals and Commissions08 Mar 2018Allowed
Rajesh Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 03 CAT CK 0057
Tribunals and Commissions08 Mar 2018Dismissed
Uma Shankar Vs Northern Railway And Ors
Central Administrative Tribunal · (2018) 03 CAT CK 0054
Administrative Tribunals Act, 1985 — Section 19