Tribunals and Commissions27 Feb 2018
Shri Ahbay Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3059
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 573 of 585
Tribunals and Commissions27 Feb 2018Disposed Of
Ahbay Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0010
Tribunals and Commissions27 Feb 2018Dismissed
Dr. M.G. Mittal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0002
Code Of Civil Procedure 1908 — Section 11, Order 2 Rule 2
Tribunals and Commissions26 Feb 2018
Devender Bhardwaj & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3073
Tribunals and Commissions26 Feb 2018
Harish Sachdeva Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3068
CS(MA) Rules, 1944-Rule 66, 67
Tribunals and Commissions26 Feb 2018Allowed
Harish Sachdeva Vs Govt. Of NCT Delhi And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0011
Central Services (Medical Attendance) Rules, 1944 — Rule 66, 67
Tribunals and Commissions26 Feb 2018Disposed Of
Devender Bhardwaj And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0004
Tribunals and Commissions23 Feb 2018
Ved Pal Vs Municipal Corporation Of Delhi
Central Administrative Tribunal · (2018) 02 CAT CK 3066
Tribunals and Commissions23 Feb 2018Disposed Of
Ved Pal Vs Municipal Corporation Of Delhi
Central Administrative Tribunal · (2018) 02 CAT CK 0001
Tribunals and Commissions22 Feb 2018
Dr. Madhu Dalela Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3071
Administrative Tribunal's Act, 1985-Section 19F.R. & S.R.-Rule 317-B-13CCS (CCA) Rules, 1965-Rule 3(1)(i) and (ii), 29
Tribunals and Commissions22 Feb 2018
Smt. Maya Devi Through LRs & Ors. Vs Government of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3065
Tribunals and Commissions22 Feb 2018Disposed Of
Maya Devi And Ors Vs Government Of NCT of Delhi And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0007
Tribunals and Commissions22 Feb 2018Dismissed
Dr. Madhu Dalela Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3(1)(i), Rule 3(1)(ii), 29Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions21 Feb 2018
Ms. Meenakshi Sharma Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3074
Right to Information ActAdministrative Tribunals Act, 1985-Section-21Constitution of India-Article 14
Tribunals and Commissions21 Feb 2018
Charan Singh Chauhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3072
Intelligence Bureau Secretariat Service Rules (IBSSR), 2003-Rules 3, 4
Tribunals and Commissions21 Feb 2018
Dinesh & Ors. Vs Ashim Khurana & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3069
Tribunals and Commissions21 Feb 2018
Smt. Rita Ahuja Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3064
Army Ordnance Corps (Technical Supervisory Posts) Recruitment Rules, 1980
Tribunals and Commissions21 Feb 2018
Rajesh Vs Ashim Khurana & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3061
Tribunals and Commissions21 Feb 2018
Dinesh & Ors. Vs Ashim Khurana & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3057
Tribunals and Commissions21 Feb 2018
Amar Tomar Vs Ashim Khurana
Central Administrative Tribunal · (2018) 02 CAT CK 3056