Tribunals and Commissions20 Feb 2018
Smt. Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3047
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 575 of 585
Tribunals and Commissions20 Feb 2018
Ishwar Chand & Ors. Vs Deepak Kumar & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3045
The Contempt of Courts Act, 1971
Tribunals and Commissions20 Feb 2018
Dhani Ram & Ors. Vs Deepak Kumar & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3039
The Contempt of Courts Act, 1971
Tribunals and Commissions20 Feb 2018
Nihal Singh Vs Shri M.M. Kutty & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3038
The Contempt of Courts Act, 1971
Tribunals and Commissions20 Feb 2018
Lokesh Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3037
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rules 54, 81
Tribunals and Commissions20 Feb 2018Dismissed
Nihal Singh Vs M.M. Kutty And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0034
Tribunals and Commissions20 Feb 2018Allowed
Lokesh Kumar Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 54, 81
Tribunals and Commissions20 Feb 2018Dismissed
Dhani Ram And Ors Vs Deepak Kumar And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0028
Tribunals and Commissions20 Feb 2018Dismissed
Ishwar Chand And Vs Deepak Kumar And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0027
Tribunals and Commissions20 Feb 2018Dismissed
H.R.K. Bhatnagar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0026
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Prevention Of Corruption Act, 1947 — 5(1)(d), 5(2)Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
Tribunals and Commissions20 Feb 2018Dismissed
Gorakh Pal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0025
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Prevention Of Corruption Act, 1947 — 5(1)(d), 5(2)Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
Tribunals and Commissions20 Feb 2018Dismissed
Anuradha Dhaul And Ors Vs Directorate Of Estates And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4, 7Constitution Of India, 1950 — Article 77(2), 166(2)
Tribunals and Commissions20 Feb 2018Dismissed
Ct. Vinod Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 02 CAT CK 0017
Constitution Of India, 1950 — Article 226
Tribunals and Commissions20 Feb 2018Dismissed
Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Feb 2018
Surender Thakur & Anr. Vs Rajiv Jain & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3052
Tribunals and Commissions19 Feb 2018Dismissed
Surender Thakur And Ors Vs Rajiv Jain And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0033
Tribunals and Commissions19 Feb 2018Allowed
Rajender Kumar Yadav Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0022
Tribunals and Commissions16 Feb 2018
Mohd. Salim Khan Vs General Manager (Northern Railway) & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3060
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Feb 2018
MC Bindal Vs The Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3058
CPC-Section 114, Order 47 Rule 1Administrative Tribunals Act, 1985-Section 22(3)(f)
Tribunals and Commissions16 Feb 2018
Animesh Kumar & Ors. Vs Secretary, Urban Development & Director of Local Bodies & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3051
Administrative Tribunals Act, 1985-Section 19CCS (Leave Rule-1972Constitution of India-Articles 14, 16, 309