Tribunals and Commissions13 Feb 2018Disposed Of
Ram Kishan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0041
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 577 of 585
Tribunals and Commissions13 Feb 2018Dismissed
Subhash Chander Rabra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 13, 14, 26(2), 49, 49(2)(b)
Tribunals and Commissions13 Feb 2018Dismissed
Anoop Singh Gurjar And Ors Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Feb 2018Dismissed
Sushma Vs Govt. Of Delhi And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Feb 2018Disposed Of
Sunita Vs Union Of India
Central Administrative Tribunal · (2018) 02 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 43Maharashtra Civil Services (Leave) Rules, 1961 — Rule 74
Tribunals and Commissions12 Feb 2018
Rahul Ahlawat Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3025
Indian Penal Code-Section 420, 120BConstitution of India-Articles 14, 16
Tribunals and Commissions12 Feb 2018Dismissed
Rahul Ahlawat Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0044
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions09 Feb 2018
Shri Rajbir Singh Rathee & Ors. Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 02 CAT CK 3041
Tribunals and Commissions09 Feb 2018
Mohit Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3027
Tribunals and Commissions09 Feb 2018
Mrs. Shrabani Mondal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3026
Constitution of India-Article 226CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions09 Feb 2018Allowed
Mohit Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0045
Tribunals and Commissions09 Feb 2018Dismissed
Rajbir Singh Rathee And Ors Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 02 CAT CK 0043
Tribunals and Commissions09 Feb 2018Dismissed
Shrabani Mondal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0040
Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions08 Feb 2018
Rajender Vs A.K. Puthia & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3040
Tribunals and Commissions08 Feb 2018
Smt. Karamjit Kaur & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3035
Constitution of India-Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 32, 145(3), 335, 341, 342Constitution (Seventy-Seventh Amendment) Act, 1995Constitution (Eighty-First Amendment) Act, 2000
Tribunals and Commissions08 Feb 2018
Shri Pawan Kumar & Ors. Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3033
Tribunals and Commissions08 Feb 2018
Pradeep Kumar Shrivastava Vs Central Bureau Of Investigation & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3032
All India Services (Joint Cadre) Rules, 1972-Rule 4(1), 5(1)The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 66Rights of Persons with Disabilities Act, 2016-Section 2, 2(d), 3, 4, 16, 17, 24, 27, 28, 38
Tribunals and Commissions08 Feb 2018
Ravinder Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 02 CAT CK 3030
DRTA (Conditions of Appointment and Services) Regulation, 1952-Clause 9(a)(i)Constitution of India-Article 311(2)
Tribunals and Commissions08 Feb 2018Disposed Of
Karamjit Kaur And Ors Vs Union Of India & Others
Central Administrative Tribunal · (2018) 02 CAT CK 0052
Constitution Of India, 1950 — Article 14, 16(1), 16(4A), 16(4B), 32, 145(3), 335, 341, 342
Tribunals and Commissions08 Feb 2018Dismissed
Rajender Vs A.K. Puthia Ans Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0051