Tribunals and Commissions31 Jan 2018Dismissed
Daryao Singh Sain Vs Chief Secretary And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0022
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 579 of 585
Tribunals and Commissions31 Jan 2018Dismissed
Raj Kumar Garg Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 01 CAT CK 0021
Tribunals and Commissions31 Jan 2018Allowed
Kuntesh Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0020
Tribunals and Commissions30 Jan 2018Disposed Of
Annu Yadav Vs The Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0693
Tribunals and Commissions30 Jan 2018Allowed
Annu Yadav Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0028
Tribunals and Commissions30 Jan 2018Dismissed
Shri Sudhir Kumar Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 22Code of Civil Procedure, 1908 — Section 11
Tribunals and Commissions29 Jan 2018
Dr. P. C. Kashyap Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0698
Constitution of India-Article 311 (1), 311 (2)Fundamental Rules-Rule 54 (1), 54 (2), 54 (5), 54 (7), 54-A (1), 54-A (2)
Tribunals and Commissions29 Jan 2018Allowed
Dr. P. C. Kashyap Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0029
Constitution Of India, 1950 — Article 311
Tribunals and Commissions28 Jan 2018Allowed
Amita Singh Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0030
Tribunals and Commissions25 Jan 2018
Hukam Singh & Ors. Vs Central Public Works Department & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0697
CCS (CCA) Rules, 1965-Rule 10, Sub-Rule (vii)
Tribunals and Commissions25 Jan 2018
Himanshu Kumar Raghav Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0685
Tribunals and Commissions25 Jan 2018Dismissed
Himanshu Kumar Raghav Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0032
Tribunals and Commissions25 Jan 2018Dismissed
Hukam Singh And Others Vs Central Public Works Department And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0031
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(7)
Tribunals and Commissions24 Jan 2018
Rajat Saroha & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0700
Tribunals and Commissions24 Jan 2018Disposed Of
Rajat Saroha And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0033
Tribunals and Commissions24 Jan 2018Dismissed
Rahul Suresh More Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Jan 2018Allowed
Shri Ankush Goraknath Shinde Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19Railway Services (Pension) Rules, 1993 — Rule 21(a), 50
Tribunals and Commissions23 Jan 2018
General Manager, Northern Railway & Anr. Vs Shri Ishwar Dass
Central Administrative Tribunal · (2018) 01 CAT CK 0703
Administrative Tribunals Act, 1985-Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Code of Civil Procedure-Section 114, Order 47 Rule 1
Tribunals and Commissions23 Jan 2018Dismissed
General Manager And Others Vs Ishwar Dass
Central Administrative Tribunal · (2018) 01 CAT CK 0034
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions23 Jan 2018Disposed off
Rameshwar S/o Salluba Karke Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0016