Tribunals and Commissions18 Jan 2018
Poonam Singh Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0688
Constitution of India-Article 311, 311(2)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 581 of 585
Tribunals and Commissions18 Jan 2018
U.C. Govila & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0687
Constitution of India-Articles 14, 16
Tribunals and Commissions18 Jan 2018
Pankaj Aggarwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0683
Administrative Tribunals Act 1985-Section 19IPC-Sections 420, 467, 468, 409CCS (CCA) Rules, 1965-Rule 15, 14
Tribunals and Commissions18 Jan 2018
Jagbir Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0680
Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions18 Jan 2018
Subh Lata Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0674
Tribunals and Commissions18 Jan 2018
Hazari Lal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0670
Constitution of India-Article 14
Tribunals and Commissions18 Jan 2018Dismissed
Jagbir Singh Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0050
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions18 Jan 2018Allowed
Poonam Singh Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0049
Constitution Of India, 1950 — Article 311, 311(2)
Tribunals and Commissions18 Jan 2018Dismissed
U.C. Govila And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0048
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Jan 2018Dismissed
Hazari Lal And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0047
Constitution Of India, 1950 — Article 14
Tribunals and Commissions18 Jan 2018
Subh Lata Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0046
Tribunals and Commissions18 Jan 2018Dismissed
K.V. Sebastian And Others Vs Telecom Regulatory Authority Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0045
Tribunals and Commissions18 Jan 2018Dismissed
PN 8274, Pankaj Aggarwal, LDC Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 409, 420, 467, 468Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15
Tribunals and Commissions18 Jan 2018Disposed off
Rajeev Sarkar son of Ramkrishna Sarkar And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0018
Tribunals and Commissions17 Jan 2018Disposed off
Shri Premkumar Hiraman Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0019
Tribunals and Commissions16 Jan 2018
Smt. Bhoori Devi Vs The Commissioner, North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0689
CSMA Rules, 1944
Tribunals and Commissions16 Jan 2018
Union Of India Vs Tushar Ranjan Mohanty
Central Administrative Tribunal · (2018) 01 CAT CK 0676
Code of Civil Procedure-Order XLVII Rule 1
Tribunals and Commissions16 Jan 2018
Tushar Ranjan Mohanty Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0667
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 16, 16(1), 16(1)(b)Administrative Tribunals Act, 1985-Section 19(4), 22(3)(f)Code of Civil Procedure-Section 114, Order XLVII Rule 1
Tribunals and Commissions16 Jan 2018
Rajinder Kumar Batra Vs Secretary, Department Of Health And Family Welfare & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0666
Tribunals and Commissions16 Jan 2018Dismissed
Rajinder Kumar Batra Vs Secretary And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0054