COURT ARCHIVE

Central Administrative Tribunal judgments

11,695 judgments · page 582 of 585

Tribunals and Commissions16 Jan 2018Dismissed

Tushar Ranjan Mohanty Vs UNION Of INDIA And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0053

Administrative Tribunals Act, 1985 — Section 19(4), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(3), 14(4), 14(5), 14(6), 14(7), 14(8), 14(9), 14(10), 14(11), 14(12), 14(13), 14(14), 14(15), 14(16), 14(17), 14(18), 14(19), 14(20), 14(21), 14(22), 14(23), 16, 16(1), 16(1)(b)

Tribunals and Commissions16 Jan 2018Dismissed

Bhoori Devi Vs Commissioner And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0052

Tribunals and Commissions16 Jan 2018Dismissed

Union Of India And Others Vs Tushar Ranjan Mohanty

Central Administrative Tribunal · (2018) 01 CAT CK 0051

Code Of Civil Procedure, 1908 — Order 47 Rule 1

Tribunals and Commissions15 Jan 2018

Abhishek Kumar & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0686

Tribunals and Commissions15 Jan 2018

Harish Kumar & Anr. Vs The Government Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0665

Tribunals and Commissions15 Jan 2018

Mahender Singh Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0663

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(1)Fundamental Rule 54-B

Tribunals and Commissions15 Jan 2018Dismissed

Harish Kumar And Others Vs Government Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0056

Tribunals and Commissions15 Jan 2018Allowed

Mahender Singh Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0055

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(1)

Tribunals and Commissions15 Jan 2018Disposed Of

Abhishek Kumar And Others Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0044

Tribunals and Commissions15 Jan 2018Disposed off

Dilip Gangaram Bidaye Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0006

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions15 Jan 2018Disposed off

Miss Manali Sunil Satvidkar, Group 'C' Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0005

Tribunals and Commissions14 Jan 2018Dismissed

Hasarat Ali S/o. Balam Ali Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0007

Tribunals and Commissions12 Jan 2018

Birpal Singh (Retd.) Vs Delhi Transport Corporation & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0673

Rules of Delhi Transport Corporation

Tribunals and Commissions12 Jan 2018

Jyoti Nathani Vs Ministry Of Defence & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0668

Constitution of India-Article 14, 300A, 366 (17)

Tribunals and Commissions12 Jan 2018

Subhash Chand & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0661

Constitution of India-Articles 14, 16

Tribunals and Commissions12 Jan 2018

Lal Singh Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0657

RTI Act

Tribunals and Commissions12 Jan 2018Disposed Of

Birpal Singh Vs Delhi Transport Corporation And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0060

Tribunals and Commissions12 Jan 2018Dismissed

Lal Singh Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0059

Tribunals and Commissions12 Jan 2018Allowed

Jyoti Nathani Vs Ministry Of Defence And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0058

Constitution Of India, 1950 — Article 14, 300A, 366(17)

Tribunals and Commissions12 Jan 2018Dismissed

Subhash Chand Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0057

Constitution Of India, 1950 — Article 14, 16