COURT ARCHIVE

Central Administrative Tribunal judgments

11,695 judgments · page 584 of 585

Tribunals and Commissions05 Jan 2018Allowed

Smt. Tejwinder Kaur & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0669

Central Civil Service (Revised) Pay Rules, 2008-Rule 4 Clause (A), 6, 7, 7(1)(A)(i) and (ii), 7(A)(i), 7A Clause (ii), 8, 13, Section I of Part A of the First Schedule, II of Part A of the First Schedule, II of Part B of the First Schedule, Schedule 4AConstitution of India-Articles 14, 16, 39(d)

Tribunals and Commissions05 Jan 2018

Devender Vs Commissioner Of Police & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0662

Administrative Tribunals Act, 1985-Section 19Delhi Public Gambling ActDelhi Police (Punishment and Appeal) Rules, 1980

Tribunals and Commissions05 Jan 2018

O.P. Saroha Vs The Commissioner & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0658

Tribunals and Commissions05 Jan 2018

Charanjeet Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0654

RTI Act, 2005

Tribunals and Commissions05 Jan 2018

Shri Tejinder Singh & Anr. Vs Union Of India & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0651

Tribunals and Commissions05 Jan 2018Dismissed

O.P. Saroha Vs Commissioner And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0073

Tribunals and Commissions05 Jan 2018Dismissed

Devender Vs Govt. Of NCT Of Delhi And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0072

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226

Tribunals and Commissions05 Jan 2018Dismissed

Charanjeet Singh Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0070

Tribunals and Commissions05 Jan 2018Allowed

Tejwinder Kaur And Others Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0069

Central Civil Services (Revised Pay) Rules, 2008 — Rule 4(a)(i), 7, 7A, 7(A)(i), 7(1)(A)(i), 7(1)(A)(ii), 8, 13Constitution Of India, 1950 — Article 14, 16, 39(d)

Tribunals and Commissions04 Jan 2018

Tara Singh Vs The Govt. Of NCT Of Delhi & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0659

Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Order 47 Rule 1, Section 114

Tribunals and Commissions04 Jan 2018

Smt. Manorama Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0653

Tribunals and Commissions04 Jan 2018

Anand Singh & Ors. Vs Govt. of NCT of Delhi & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0649

Tribunals and Commissions04 Jan 2018Dismissed

Tara Singh (Rtd. SCD Grade I) Vs Govt. Of NCT Of Delhi And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0076

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

Tribunals and Commissions04 Jan 2018Dismissed

Manorama Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0075

Tribunals and Commissions04 Jan 2018Disposed Of

Anand Singh And Others Vs Govt. Of NCT Of Delhi And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0074

Tribunals and Commissions04 Jan 2018Dismissed

Tejinder Singh And Others Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0071

Tribunals and Commissions04 Jan 2018Dismissed

Shri Sadanand Raghunath Gharat Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0004

Administrative Tribunals Act, 1985 — Section 19Code of Criminal Procedure, 1973 — Section 21Constitution of India, 1950 — Article 166

Tribunals and Commissions04 Jan 2018Dismissed

Shri Laxman Dattatray Shinde Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0003

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions03 Jan 2018

H.C.Amrish Vs The Commissioner Of Police & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0691

Cr.P.C-Section 07/151, 107/151Delhi Police (P&A) Rules, 1980

Tribunals and Commissions03 Jan 2018

Mrs. Shrabani Mondal Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0656

Central Civil Services (Classification, Control & Appeals) Rules, 1965-Rule 14, 16