Tribunals and Commissions08 Feb 2018Allowed
Pradeep Kumar Shrivastava And Ors Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0048
All India Services (Joint Cadre) Rules, 1972 — Rule 4(1)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 578 of 585
Tribunals and Commissions08 Feb 2018Dismissed/Disposed Of
Pawan Kumar Vs New Delhi Municipal Council And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0047
Tribunals and Commissions08 Feb 2018Dismissed
Ravinder Singh And Ors Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 02 CAT CK 0038
Delhi Road Transport Authority (Conditions Of Appointment And Service) Regulations, 1952 — Rule 9(a)(i)
Tribunals and Commissions07 Feb 2018
Trilok Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3034
CCS (CCA) Rules, 1965-Rule 16CCS (Conduct) Rules, 1964-Clause (ii) of sub-rule (1) of Rule 3Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Feb 2018
Sh.Ganga Ram Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3029
Administrative Tribunals Act, 1985-Section 19RTI ActConstitution of India-Article 16
Tribunals and Commissions07 Feb 2018Dismissed
Ganga Ram Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 16
Tribunals and Commissions07 Feb 2018Dismissed
Trilok Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii)
Tribunals and Commissions31 Jan 2018
Shri R.C.Meena Vs Lt.Governor of Delhi & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0695
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1, 47
Tribunals and Commissions31 Jan 2018
Harish Tandon Vs The General Manager, Northern Railway & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0706
Constitution of India-Article 16The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
Tribunals and Commissions31 Jan 2018
Shri Kuldeep Kumar & Ors. Vs The Secretary & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0705
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(2), 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1
Tribunals and Commissions31 Jan 2018
Shri Rajbeer Singh & Anr. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0704
Tribunals and Commissions31 Jan 2018
Smt. Kuntesh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0702
Tribunals and Commissions31 Jan 2018
Mohd. Fareed Vs Dr. Hasmukh Adhia & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0690
Tribunals and Commissions31 Jan 2018
Shri Daryao Singh Sain Vs The Chief Secretary & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0684
Tribunals and Commissions31 Jan 2018
Raj Kumar Garg Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 01 CAT CK 0682
Tribunals and Commissions31 Jan 2018Dismissed
Rajbeer Singh And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0027
Tribunals and Commissions31 Jan 2018Disposed Of
Mohd. Fareed Vs Dr. Hasmukh Adhia Revenue Secretary, Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0026
Tribunals and Commissions31 Jan 2018Dismissed
R.C. Meena Vs Lt.Governor Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions31 Jan 2018Dismissed
Harish Tandon Vs General Manager And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0024
Constitution Of India, 1950 — Article 16
Tribunals and Commissions31 Jan 2018Dismissed
Kuldeep Kumar And Others Vs Secretary And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 22(2), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17