Tribunals and Commissions21 Feb 2018
Sanjeev Kumar Vs Ashim Khurana
Central Administrative Tribunal · (2018) 02 CAT CK 3055
COURT ARCHIVE
Central Administrative Tribunal judgments
11,695 judgments · page 574 of 585
Tribunals and Commissions21 Feb 2018
Narender Singh Rana Vs Ashim Khurana & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3053
Tribunals and Commissions21 Feb 2018
Saransh Chandra & Ors. Vs P.K. Misra & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3046
Tribunals and Commissions21 Feb 2018
Union Of India & Ors. Vs Dilip Wagheshwari
Central Administrative Tribunal · (2018) 02 CAT CK 3043
CCS (Pension) Rules, 1972-Rule 9CPC-Section 114, Order 47 Rule 1Administrative Tribunals Act-Section 22(3)(f)
Tribunals and Commissions21 Feb 2018
Rahul Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3042
Tribunals and Commissions21 Feb 2018Disposed Of
Rahul Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0037
Tribunals and Commissions21 Feb 2018Disposed Of
Saransh Chandra And Ors Vs P.K. Misra And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0036
Tribunals and Commissions21 Feb 2018Dismissed
Union Of India And Ors Vs Dilip Wagheshwari
Central Administrative Tribunal · (2018) 02 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — 114 Order 47 Rule 1Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions21 Feb 2018Allowed
Rita Ahuja Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0016
Tribunals and Commissions21 Feb 2018Disposed Of
Narender Singh Rana Vs Ashim Khurana And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0014
Tribunals and Commissions21 Feb 2018Disposed Of
Rajesh Vs Ashim Khurana And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0013
Tribunals and Commissions21 Feb 2018Disposed Of
Dinesh And Ors Vs Ashim Khurana And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0012
Tribunals and Commissions21 Feb 2018Disposed Of
Sanjeev Kumar Vs Ashim Khurana
Central Administrative Tribunal · (2018) 02 CAT CK 0009
Tribunals and Commissions21 Feb 2018Disposed Of
Amar Tomar Vs Ashim Khurana
Central Administrative Tribunal · (2018) 02 CAT CK 0008
Tribunals and Commissions21 Feb 2018Allowed
Meenakshi Sharma Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 14
Tribunals and Commissions21 Feb 2018Disposed Of
Charan Singh Chauhan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0005
Tribunals and Commissions20 Feb 2018
Gorakh Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3022
Constitution of India-Article 226Indian Penal Code-Section 120B, 419, 420, 467, 468, 471Prevention of Corruption Act, 1947-Section 5(1)(d), 5(2)
Tribunals and Commissions20 Feb 2018
H.R.K.Bhatnagar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3063
Constitution of India-Article 226Indian Penal Code-Sections 120-B, 419, 420, 467, 468, 471Prevention of Corruption Act, 1947-Section 5(2) read with Section 5(1)(d)
Tribunals and Commissions20 Feb 2018
Ct. Vinod Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3050
Constitution of India-Article 226
Tribunals and Commissions20 Feb 2018
Smt. Anuradha Dhaul & Anr. Vs Directorate Of Estates & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3049
Administrative Tribunals Act, 1985-Section 19PP Act-Sections 4, 7Constitution of India-Article 77(2), 166(2)