Tribunals and Commissions29 Sept 2020Disposed Of
Rajendra Agrawal Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0087
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 336 of 564
Tribunals and Commissions28 Sept 2020
Sh. Parkash Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0834
Tribunals and Commissions28 Sept 2020
Surabhi Bhaurya Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0741
Tribunals and Commissions28 Sept 2020
Ms. Pooja & Ors. Vs National Capital Territory Of Delhi & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0727
Tribunals and Commissions28 Sept 2020
Anand Kumar Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0726
Tribunals and Commissions28 Sept 2020
Omkar Nath Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0724
Tribunals and Commissions28 Sept 2020
Vijay Singh Rana Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0722
Tribunals and Commissions28 Sept 2020Disposed Of
Pooja & Others Vs National Capital Territory Of Delhi
Central Administrative Tribunal · (2020) 09 CAT CK 0122
Tribunals and Commissions28 Sept 2020
Omkar Nath Shukla Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0121
Tribunals and Commissions28 Sept 2020Allowed
Anand Kumar Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0120
Tribunals and Commissions28 Sept 2020Dismissed
Vijay Singh Rana Vs Union Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0119
Tribunals and Commissions28 Sept 2020Disposed Of
Surabhi Bhaurya Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0118
Tribunals and Commissions28 Sept 2020Disposed Of
Parkash & Others Vs New Delhi Municipal Council
Central Administrative Tribunal · (2020) 09 CAT CK 0088
Tribunals and Commissions25 Sept 2020
Shri Ankit Kumar Yadav Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0785
Tribunals and Commissions25 Sept 2020
Shri Kishan Lal Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0778
Tribunals and Commissions25 Sept 2020
Nishant Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0772
Tribunals and Commissions25 Sept 2020
Shri Pradeep Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0754
Tribunals and Commissions25 Sept 2020
Harsh Prakash Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0735
Tribunals and Commissions25 Sept 2020
Janardan Sharma Vs Chief Secretary, GNCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0731
Tribunals and Commissions25 Sept 2020
Mr. Vinod Kumar Jindal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0729