Tribunals and Commissions24 Sept 2020Disposed Of
J.L.Wankhade Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0112
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 338 of 564
Tribunals and Commissions24 Sept 2020Disposed Of
Attar Singh Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0111
Indian Penal Code, 1860 — Section 34, 302Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12
Tribunals and Commissions24 Sept 2020Dismissed
Sanjay Diwedi Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0110
Tribunals and Commissions24 Sept 2020Disposed Of
Manish Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0109
Tribunals and Commissions24 Sept 2020Allowed
Lakshmi & Others Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0108
Tribunals and Commissions24 Sept 2020Disposed Of
Subhash Chander Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0107
Tribunals and Commissions24 Sept 2020Dismissed
Atul Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0067
Tribunals and Commissions24 Sept 2020Disposed Of
Amit & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0066
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Sept 2020Disposed Of
Nitin Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0065
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Sept 2020Disposed Of
Dr. (Smt.) Jyoti Lochab Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0064
Tribunals and Commissions23 Sept 2020
Dharamveer Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0835
AT Act, 1985-Section 19
Tribunals and Commissions23 Sept 2020
Tribunal On Its Own Motion Vs Mehmood Pracha
Central Administrative Tribunal · (2020) 09 CAT CK 0810
Administrative Tribunals Act, 1985-Section 25Administrative Tribunal (Procedure) Rules-Rule 6Constitution of India-Articles 129, 142
Tribunals and Commissions23 Sept 2020
Smt. Kanta & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0804
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions23 Sept 2020
Dr. S.K. Tyagi Vs Agricultural Scientist Recruitment Board & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0747
Tribunals and Commissions23 Sept 2020
Smt. Kulvinder Khanna Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0744
Tribunals and Commissions23 Sept 2020
Dr. Krishan Bihari Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0740
Tribunals and Commissions23 Sept 2020Dismissed
Dr. S.K. Tyagi Vs Agricultural Scientist Recruitment Board & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0106
Tribunals and Commissions23 Sept 2020Disposed Of
Kulvinder Khanna Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0105
Tribunals and Commissions23 Sept 2020Dismissed
Dr. Krishan Bihari Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0104
Tribunals and Commissions23 Sept 2020Disposed Of
Kanta And Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0082
Administrative Tribunals Act, 1985 — Section 19