Tribunals and Commissions25 Sept 2020
Suresh Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0725
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 337 of 564
Tribunals and Commissions25 Sept 2020
Pawan Kaul Vs Commissioner (P)/Appointing Authority
Central Administrative Tribunal · (2020) 09 CAT CK 0723
IPC-Sections 498-A, 406, 34
Tribunals and Commissions25 Sept 2020Dismissed
Suresh Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0117
Tribunals and Commissions25 Sept 2020Dismissed
Pawan Kaul Vs Commissioner (P)/Appointing Authority
Central Administrative Tribunal · (2020) 09 CAT CK 0116
Indian Penal Code, 1860 — Section 34, 406, 498A
Tribunals and Commissions25 Sept 2020Dismissed
Harsh Prakash Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0115
Tribunals and Commissions25 Sept 2020Allowed
Vinod Kumar Jindal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0114
Tribunals and Commissions25 Sept 2020Dismissed
Janardan Sharma Vs Chief Secretary, GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0113
Tribunals and Commissions25 Sept 2020Disposed Of
Pradeep Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0086
Tribunals and Commissions25 Sept 2020Disposed Of
Kishan Lal Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0085
Tribunals and Commissions25 Sept 2020Disposed Of
Ankit Kumar Yadav Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0083
Tribunals and Commissions24 Sept 2020
Nitin Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0841
A.T. Act, 1985-Section 19
Tribunals and Commissions24 Sept 2020
Atul Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0775
Tribunals and Commissions24 Sept 2020
Amit & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0771
AT Act 1985-Section 19
Tribunals and Commissions24 Sept 2020
Dr. (Smt.) Jyoti Lochab Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0756
Tribunals and Commissions24 Sept 2020
Manish Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0749
Tribunals and Commissions24 Sept 2020
J.L.Wankhade Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0743
Tribunals and Commissions24 Sept 2020
Ms. Lakshmi & Ors. Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0737
Tribunals and Commissions24 Sept 2020
Subhash Chander Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0734
Tribunals and Commissions24 Sept 2020
Sanjay Diwedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0732
Tribunals and Commissions24 Sept 2020
Attar Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0730
IPC-Section 302, 34Delhi Police (Punishment and Appeal) Rules, 1980-Rule 12