Tribunals and Commissions01 Oct 2020Disposed Of
Shekher Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0001
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 335 of 564
Tribunals and Commissions30 Sept 2020
All India BSNL, VRS DOT Employees Welfare Society & Anr. Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0761
Tribunals and Commissions30 Sept 2020Disposed Of
Surender Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0752
Tribunals and Commissions30 Sept 2020
Madhurika Rao Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0750
Tribunals and Commissions30 Sept 2020
Laxmi Devi Vs Shashi Shekhar Vempati
Central Administrative Tribunal · (2020) 09 CAT CK 0720
Tribunals and Commissions30 Sept 2020
Shri V.V.K. Sharma Vs Shri Amit Khare & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0718
Tribunals and Commissions30 Sept 2020Disposed Of
Laxmi Devi Vs Shashi Shekhar Vempati
Central Administrative Tribunal · (2020) 09 CAT CK 0127
Tribunals and Commissions30 Sept 2020Disposed Of
V.V.K. Sharma Vs Amit Khare & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0126
Tribunals and Commissions30 Sept 2020Disposed Of
Surender Singh & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0092
Tribunals and Commissions30 Sept 2020Dismissed
Madhurika Rao Vs Union Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0091
Tribunals and Commissions30 Sept 2020Dismissed
All India BSNL, VRS DOT Employees Welfare Society & Others Vs Bharat Sanchar Nigam Ltd & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0090
Tribunals and Commissions29 Sept 2020
Rajendra Agrawal Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0773
Tribunals and Commissions29 Sept 2020
Mani Bhushan Tiwari Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0755
AT Act, 1985-Section 19FR-FR 56(j)
Tribunals and Commissions29 Sept 2020
A.V. Prem Nath Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 09 CAT CK 0721
Prevention of Corruption Act, 1988
Tribunals and Commissions29 Sept 2020
Surendra Sing Negi Vs Kendriya Vidyalaya Sangathan (HQ) & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0719
Tribunals and Commissions29 Sept 2020
Tarun Kumar Vs Government Of India & Anr.
Central Administrative Tribunal · (2020) 09 CAT CK 0717
Tribunals and Commissions29 Sept 2020Disposed Of
Surendra Sing Negi Of Shri Raghuveer Singh Negi Vs Kendriya Vidyalaya Sangathan (HQ) & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0125
Tribunals and Commissions29 Sept 2020Dismissed
Tarun kumar Vs Government Of India
Central Administrative Tribunal · (2020) 09 CAT CK 0124
Tribunals and Commissions29 Sept 2020Disposed Of
A.V. Prem Nath Vs Union Of India & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0123
Tribunals and Commissions29 Sept 2020Disposed Of
Mani Bhushan Tiwari Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 09 CAT CK 0089
Administrative Tribunals Act, 1985 — Section 19