Tribunals and Commissions27 Oct 2022
D. Rejith Vs Hindustan Organic Chemicals Ltd. & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0574
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 179 of 563
Tribunals and Commissions27 Oct 2022
D. Rejith Vs Hindustan Organic Chemicals Ltd. & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0573
Administrative Tribunals Act-Section 21(3)Central Administrative Tribunal (Procedure) Rules-Rule 8(4)IPC-Sections 120B, 420
Tribunals and Commissions27 Oct 2022Disposed Of
Rakesh Kumar Sejwar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0043
Tribunals and Commissions27 Oct 2022Dismissed
D. Rejith Vs Hindustan Organic Chemicals Ltd. And Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 21(3)Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
Tribunals and Commissions27 Oct 2022Dismissed
Ashok Kumar Swain Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0035
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions26 Oct 2022
Femy Mathew Vs Bharath Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0578
Tribunals and Commissions26 Oct 2022
Prasanna Satheesh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0577
Central Civil Services Pension Rules-Rules 13, 14, Chapter-IIIIndustrial Disputes Act
Tribunals and Commissions26 Oct 2022
Om Prakash Nirala Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0576
Tribunals and Commissions26 Oct 2022
G. Babu Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0572
Indian Railway Services (Pension) Rules, 1993-Rule 10(C)
Tribunals and Commissions26 Oct 2022Disposed Of
Om Prakash Nirala Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0041
Tribunals and Commissions26 Oct 2022Dismissed
Prasanna Satheesh Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0040
Central Civil Services (Pension) Rules, 1972 — Rule 13, 14
Tribunals and Commissions26 Oct 2022Dismissed
Femy Mathew Vs Bharath Sanchar Nigam Ltd. & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0039
Tribunals and Commissions26 Oct 2022Disposed Of
G. Babu Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0038
Railway Services (Pension) Rules, 1993 — Rule 10(C)
Tribunals and Commissions25 Oct 2022
Sukumaran M. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0584
Tribunals and Commissions25 Oct 2022
P. Udayammal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0582
Railway Services (Pension) Rules-Rule 67(1), 75(6)(a)
Tribunals and Commissions25 Oct 2022Disposed Of
P.Udayammal & Others Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0033
Railway Services (Pension) Rules, 1993 — Rule 67(1), 75(6)(a)
Tribunals and Commissions21 Oct 2022
B. Santhosh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0606
CCS (RP) Rules, 2008-Rule 6, Second Schedule
Tribunals and Commissions21 Oct 2022
Satish Chandra Jha Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0589
Tribunals and Commissions21 Oct 2022
C. K. Subrahmanian Vs The Principal General Manager Telecom & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0590
Tribunals and Commissions21 Oct 2022
Premvati Thakur Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0585