Tribunals and Commissions03 Nov 2022
Duryodhan Sethi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0763
Constitution of India-Article 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 178 of 563
Tribunals and Commissions03 Nov 2022Dismissed
Duryodhan Sethi Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0005
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions01 Nov 2022
Kamla Devi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0772
Tribunals and Commissions01 Nov 2022
Nanhe Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0773
Tribunals and Commissions01 Nov 2022
Ajay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0774
Tribunals and Commissions01 Nov 2022Disposed Of
Ajay Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0003
Tribunals and Commissions01 Nov 2022Disposed Of
Kamla Devi & Others Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0002
Tribunals and Commissions31 Oct 2022
Seema Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0616
Tribunals and Commissions31 Oct 2022
A. R. Ramadasan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0588
Recruitment Rules
Tribunals and Commissions31 Oct 2022
Dinesan.R Vs Chief Engineer (NW) & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0583
Tribunals and Commissions31 Oct 2022
Ashok Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0579
Tribunals and Commissions31 Oct 2022
Deepak Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0580
Tribunals and Commissions31 Oct 2022
Pradyumn Pathak Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0581
Tribunals and Commissions31 Oct 2022Dismissed
A. R. Ramadasan Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0051
Tribunals and Commissions31 Oct 2022Disposed Of
Deepak [JE (Civil) (MES-439667)] Group-B & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0049
Tribunals and Commissions28 Oct 2022
S. Santhoshkumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0571
Tribunals and Commissions28 Oct 2022Dismissed
S. Santhoshkumar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0042
Tribunals and Commissions27 Oct 2022
D. Rejith Vs Hindustan Organic Chemicals Ltd. & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0635
Tribunals and Commissions27 Oct 2022
Rakesh Kumar Sejwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0617
Tribunals and Commissions27 Oct 2022
Ashok Kumar Swain Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0575
Constitution of India-Article 14, 16