Tribunals and Commissions09 Nov 2022Dismissed
Viswas Unni & Others Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0016
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 177 of 563
Tribunals and Commissions09 Nov 2022Partly Allowed
Ram Babu Gupta Vs Chief General Manager (U.P. East) B.S.N.L, Circle-B, Habibulla Estate, Hazaratganj, Lucknow (U.P)- 226001 & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0015
Tribunals and Commissions09 Nov 2022Dismissed
Mahesh Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0014
Tribunals and Commissions07 Nov 2022
Kamla Kant Kushwaha Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0783
Tribunals and Commissions07 Nov 2022
Scientific Workers Association & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0770
Tribunals and Commissions07 Nov 2022
Pradeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0762
Tribunals and Commissions07 Nov 2022
Sunil Chandra Katiyar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0756
Tribunals and Commissions07 Nov 2022
Ashish Saroj Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0757
Tribunals and Commissions07 Nov 2022
Achal Kumar Chaudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0753
Tribunals and Commissions07 Nov 2022Disposed Of
Ghulam Nabi Qadri Vs Union Territory Of Jammu & Kashmir Through Commissioner Secretary To School Education Department, Civil Secretariat, Jammu/Srinagar, Pin Code � 190001 & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0022
Tribunals and Commissions07 Nov 2022Disposed Of
Kamla Kant Kushwaha Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0013
Tribunals and Commissions07 Nov 2022Dismissed
Pradeep Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0012
Tribunals and Commissions07 Nov 2022Disposed Of
Ashish Saroj Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0009
Tribunals and Commissions07 Nov 2022Allowed
Achal Kumar Chaudhary Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0008
Tribunals and Commissions05 Nov 2022
Sri Bijay Ketan Pattnaik Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0781
CCS(CCA) Rules, 1965-Rule 16, 14CCS (Conduct) Rules, 1964-Rule 3(1)(i)(ii) and (xxi)
Tribunals and Commissions05 Nov 2022
Prasanna Kumar Barik Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0754
CCS (CCA) Rules, 1965-Rule 16
Tribunals and Commissions05 Nov 2022Allowed
Bijay Ketan Pattnaik (Gr-B, Non-Gaz.) Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0007
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 16Central Civil Services (Conduct) Rules, 1964 — Rule-3(1)(i)(ii), 3(xxi)
Tribunals and Commissions05 Nov 2022Dismissed
Prasanna Kumar Barik & Others Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0006
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16, 168A, 355
Tribunals and Commissions04 Nov 2022
Ganesh Mohapatra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 11 CAT CK 0771
Constitution of India-Article 39
Tribunals and Commissions04 Nov 2022Dismissed
Ganesh Mohapatra Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 11 CAT CK 0004
Constitution Of India, 1950 — Article 39