Tribunals and CommissionsSingle Bench(2022) 11 CAT CK 0770

Scientific Workers Association & Anr. vs Union Of India & Ors.

Central Administrative Tribunal · Decided on 7 November 2022

HON’BLE JUDGES
Om Prakash VII, Member (J)
CASE NUMBER
Original Application No./266/2019

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Judgment

6 paragraphs · 86 words

ORDER

Shri L.S. Kushwaha holding brief of Shri Anil Kumar Singh, learned counsel appearing for the applicant and Shri Raghvendra Pratap Singh, learned counsel appearing for the respondents are present.

2.

Learned counsel appearing for the parties state that the applicant has retired from service, thus, the present application has become infructuous and the same may be dismissed as such.

3.

Original Application No./266/2019 is accordingly dismissed as having become infructuous.

4.

All the associated M.As are disposed of accordingly.

5.

No order as to costs.