Tribunals and CommissionsSingle Bench(2022) 10 CAT CK 0585

Premvati Thakur vs Union Of India & Ors.

Central Administrative Tribunal · Decided on 21 October 2022

HON’BLE JUDGES
Akhil Kumar Srivastava, Judicial Member
CASE NUMBER
Miscellaneous Application No.200/1271/2022 (in OA No.200/464/2022)

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Judgment

3 paragraphs · 98 words

O R D E R

This Miscellaneous Application has been filed by Shri P.K. Chourasia, learned counsel for the respondents for correction in the name of respondent’s counsel in the order dated 10.10.2022 passed in Original Application No.200/464/2022, as inadvertently, the name of Shri S.P. Singh has been reflected in place of Shri P.K. Chourasia.

2.

Accordingly, this MA is allowed and the name of Shri P.K. Chourasia be reflected in place of Shri S.P. Singh in the order dated 10.10.2022. Registry to incorporate the necessary correction in the order and thereafter issue certified copy to the parties.