Tribunals and Commissions28 Feb 2024
Hakeem Mian Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3544
Administrative Tribunals Act, 1985-Section 19 (1)RTI Act
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 108 of 560
Tribunals and Commissions28 Feb 2024
Ramu Singh Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3545
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Feb 2024
Ramlal Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3546
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Feb 2024
Prem Narayan Jaitly Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3547
Tribunals and Commissions28 Feb 2024
Anurodh Kumar Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3548
Tribunals and Commissions28 Feb 2024
Shailendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3549
Administrative Tribunal Act, 1985-Section 19Indian Railway Establishment Code Vol. II-Rule 1342 (FR-53), Chapter 13
Tribunals and Commissions28 Feb 2024
Vimal Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3550
Tribunals and Commissions28 Feb 2024
Sri Sharda Nand Jha Vs The Commissioner & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3503
Tribunals and Commissions28 Feb 2024
Sharda Nand Jha, Trained Graduate Teacher (Sanskrit), Kendriya Vidyalaya (Group 'B') Vs Commissioner, Kendriya Vidyalaya Sangathan, 18- Institutional Area, Shaheed Jeet Singh. Marg, New Delhi-110016 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0060
Tribunals and Commissions28 Feb 2024Allowed
Ramu Singh Yadav Vs Union Of India Through The Secretary, Ministry of Communication, Department Of Posts, Dak Bhawan, Sansad Marg, New Delhi � 110001 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0055
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 Feb 2024Allowed
Anurodh Kumar Saxena S/o R.R. Saxena Vs Union of India through General Manager, Head Quarter North Central Railway, Prayagraj. & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0054
Tribunals and Commissions28 Feb 2024Allowed
Prem Narayan Jaitly Vs Union Of India Through Its Secretary Department Of Personnel & Training, North Block, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0053
Tribunals and Commissions28 Feb 2024Disposed Of
Shailendra Kumar Vs Union Of India Through General Manager, North Central Railway, Headquarters Office, Subedarganj, Prayagraj � 211012 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0052
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 Feb 2024Allowed
Ramlal Yadav Vs Union Of India Through, Through The Secretary, Ministry Of Communication, Government Of India, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0048
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions28 Feb 2024Allowed
Hakeem Mian Vs Union Of India Through General Manager, North Eastern Railway, Head Quarter, Office Gorakhpur & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0047
Administrative Tribunals Act, 1985 — Section 19(1)
Tribunals and Commissions27 Feb 2024
Nem Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3505
Constitution of India-Article 16
Tribunals and Commissions27 Feb 2024
Ram Kumar Vs M/o Defence & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3506
Tribunals and Commissions27 Feb 2024
Manoj Kumar Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3507
Tribunals and Commissions27 Feb 2024Dismissed
Pushpa Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3508
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15 (1)
Tribunals and Commissions27 Feb 2024Dismissed
Pradeep Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3509
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15 (1)