Tribunals and Commissions07 Mar 2024
Mukhaddis.M.V & Ors. Vs Director, Department Of Environment & Forest & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3294
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 107 of 560
Tribunals and Commissions07 Mar 2024
Union Of India & Ors. Vs Sankar. N.S & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3295
Tribunals and Commissions07 Mar 2024
Prashant Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3296
Administrative Tribunals Act, 1985-Section 19Railway Rules-Chapter IX, Rule 3 (ii)
Tribunals and Commissions07 Mar 2024Disposed Of
Union Of India, Rep. By The Secretary (Posts), Ministry Of Communications And IT, Department Of Posts, Dak Bhawan, Sansad Marg, New Delhi-110001 & Others Vs Sankar. N.S, S/O N. Sivan & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0013
Tribunals and Commissions07 Mar 2024Disposed Of
Mukhaddis.M.V. & Others Vs Director, Department Of Environment & Forest, Kavaratti, Union Territory Of Lakshadweep, Pin: 682555. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0012
Tribunals and Commissions07 Mar 2024Allowed
Prashant Kumar, S/o Late Ramadhar Verma Vs Union Of India, Through Chairman, Railway Board, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Mar 2024Allowed
Chhadam, S/o Late Jagarnath Vs Union Of India Through Secretary, Ministry Of Communication, Department Of Posts, Govt. Of India, Sansad Marg, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Mar 2024
Thahirabi P. Vs The Administrator, Union Territory Of Lakshadweep & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3332
Right of Children to Free and Compulsory Education Act-Section 23(1)Recruitment Rules, 2018-Clause 8, 11Recruitment Rules dated 2.9.2014
Tribunals and Commissions04 Mar 2024
Shubham Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3333
Registration Act-Section 17 (3)Hindu Adoption and Maintenance Act, 1966-Section 16(2)Indian Evidence Act, 1872
Tribunals and Commissions04 Mar 2024
Yogesh Kumar Sharma Vs The Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3334
Dying in Harness RulesConstitution of India-Articles 14 and 16, 226
Tribunals and Commissions04 Mar 2024Dismissed
Thahirabi P Vs Administrator, Union Territory Of Lakshadweep, Kavaratti � 682555 & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0008
Right Of Children To Free And Compulsory Education Act, 2009 — Section 23(1)
Tribunals and Commissions04 Mar 2024Dismissed
Shubham Kumar Vs Union Of India, Through General Manager, North Eastern Railway, Head Quarter/Office, Gorakhpur, U.P. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0007
Registration Act, 1908 — Section 17(3)Hindu Adoption And Maintenance Act, 1966 — Section 16(2)
Tribunals and Commissions04 Mar 2024Dismissed
Yogesh Kumar Sharma Son Of Late Nemi Shankar Sharma Vs Union Of India, Through Principal Secretary Defence Ministry Of Defence, New Delhi & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0006
Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions01 Mar 2024
Bijaya Kumar Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3283
Tribunals and Commissions01 Mar 2024
Dharmajan K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3284
Railway Service Pension Rules, 1993-Rule 19, 90Railway Servant Revised Pay Rules, 2016-Rule 7
Tribunals and Commissions01 Mar 2024
Abhishek Singh Vs Employee's State Insurance Corporation & Anr.
Central Administrative Tribunal · (2024) 03 CAT CK 3285
Tribunals and Commissions01 Mar 2024
Bheek Chand Vs U.O.I. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3286
Tribunals and Commissions01 Mar 2024
Harish Chander Vats Vs Delhi Urban Shelter Improvement Board & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3287
Tribunals and Commissions01 Mar 2024
Bijaya Kumar Behera Vs Union Of India, Represented Through Its Secretary Finance, Ministry Of Finance, North Block, New Delhi-110001. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0005
Tribunals and Commissions01 Mar 2024Allowed
Dharmajan K Vs Union Of India, Represented By The General Manager, Southern Railway, Park Town, Chennai � 600003 & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0001
Railway Service Pension Rules, 1993 — Rule 19, 90, 90(1)