Tribunals and CommissionsSingle Bench(2024) 03 CAT CK 3286

Bheek Chand vs U.O.I. & Ors.

Central Administrative Tribunal · Decided on 1 March 2024

HON’BLE JUDGES
B.K. Shrivastava, J
CASE NUMBER
Original Application No. 346 of 2023

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

3 paragraphs · 46 words

O R D E R

None present for the applicant. Shri Vijay Kumar Singh, Advocate for the respondents is present.

2.

No one has appeared on behalf of the applicant even in the revised call. Therefore, the OA No. 346 of 2023 is dismissed in default.