Tribunals and Commissions04 Mar 2024
Yogesh Kumar Sharma Vs The Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3334
Dying in Harness RulesConstitution of India-Articles 14 and 16, 226
COURT ARCHIVE
Central Administrative Tribunal judgments
11,242 judgments · page 110 of 563
Tribunals and Commissions04 Mar 2024Dismissed
Thahirabi P Vs Administrator, Union Territory Of Lakshadweep, Kavaratti � 682555 & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0008
Right Of Children To Free And Compulsory Education Act, 2009 — Section 23(1)
Tribunals and Commissions04 Mar 2024Dismissed
Shubham Kumar Vs Union Of India, Through General Manager, North Eastern Railway, Head Quarter/Office, Gorakhpur, U.P. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0007
Registration Act, 1908 — Section 17(3)Hindu Adoption And Maintenance Act, 1966 — Section 16(2)
Tribunals and Commissions04 Mar 2024Dismissed
Yogesh Kumar Sharma Son Of Late Nemi Shankar Sharma Vs Union Of India, Through Principal Secretary Defence Ministry Of Defence, New Delhi & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0006
Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions01 Mar 2024
Bijaya Kumar Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3283
Tribunals and Commissions01 Mar 2024
Dharmajan K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3284
Railway Service Pension Rules, 1993-Rule 19, 90Railway Servant Revised Pay Rules, 2016-Rule 7
Tribunals and Commissions01 Mar 2024
Abhishek Singh Vs Employee's State Insurance Corporation & Anr.
Central Administrative Tribunal · (2024) 03 CAT CK 3285
Tribunals and Commissions01 Mar 2024
Bheek Chand Vs U.O.I. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3286
Tribunals and Commissions01 Mar 2024
Harish Chander Vats Vs Delhi Urban Shelter Improvement Board & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 3287
Tribunals and Commissions01 Mar 2024
Bijaya Kumar Behera Vs Union Of India, Represented Through Its Secretary Finance, Ministry Of Finance, North Block, New Delhi-110001. & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0005
Tribunals and Commissions01 Mar 2024Allowed
Dharmajan K Vs Union Of India, Represented By The General Manager, Southern Railway, Park Town, Chennai � 600003 & Ors.
Central Administrative Tribunal · (2024) 03 CAT CK 0001
Railway Service Pension Rules, 1993 — Rule 19, 90, 90(1)
Tribunals and Commissions28 Feb 2024
Hakeem Mian Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3544
Administrative Tribunals Act, 1985-Section 19 (1)RTI Act
Tribunals and Commissions28 Feb 2024
Ramu Singh Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3545
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Feb 2024
Ramlal Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3546
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Feb 2024
Prem Narayan Jaitly Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3547
Tribunals and Commissions28 Feb 2024
Anurodh Kumar Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3548
Tribunals and Commissions28 Feb 2024
Shailendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3549
Administrative Tribunal Act, 1985-Section 19Indian Railway Establishment Code Vol. II-Rule 1342 (FR-53), Chapter 13
Tribunals and Commissions28 Feb 2024
Vimal Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3550
Tribunals and Commissions28 Feb 2024
Sri Sharda Nand Jha Vs The Commissioner & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3503
Tribunals and Commissions28 Feb 2024
Sharda Nand Jha, Trained Graduate Teacher (Sanskrit), Kendriya Vidyalaya (Group 'B') Vs Commissioner, Kendriya Vidyalaya Sangathan, 18- Institutional Area, Shaheed Jeet Singh. Marg, New Delhi-110016 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0060