High Courts10 Nov 2006
The New India Assurance Company Ltd. Vs Smt. Gyanti Devi and Another
Uttarakhand High Court · (2006) 11 UK CK 0004
Workmens Compensation Act, 1923 — Section 4, 4(1), 4(2), 4A, 4A(3)
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 989 of 1,058
High Courts08 Nov 2006Dismissed
Radhakrishna and Another Vs State of Uttrakhand
Uttarakhand High Court · (2007) CriLJ 1282 : (2007) 3 UC 1470 : (2007) 1 UD 473
Criminal Procedure Code, 1973 (CrPC) — Section 207, 273, 304, 313, 34Penal Code, 1860 (IPC) — Section 273, 304, 34, 341Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts06 Nov 2006
The Oriental Insurance Company Ltd. Vs Smt. Sunita Devi Panwar and Others
Uttarakhand High Court · (2006) 11 UK CK 0055
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts06 Nov 2006Allowed
Yogendra Nath Arora Vs The State of Uttaranchal
Uttarakhand High Court · (2007) 2 UC 784
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(2)
High Courts06 Nov 2006
United India Insurance Company Limited Vs Smt. Sulochana Devi and Others
Uttarakhand High Court · (2007) 2 UC 1001
Workmens Compensation Act, 1923 — Section 30
High Courts06 Nov 2006Dismissed
The New India Assurance Company Ltd. Vs Km. Manisha and Others
Uttarakhand High Court · (2006) 11 UK CK 0034
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts06 Nov 2006Allowed
Jaiprakash Associates Ltd. Vs State of Uttaranchal
Uttarakhand High Court · AIR 2007 Utt 41 : (2007) 3 UC 1389 : (2007) 1 UD 189
Mines and Minerals (Development and Regulation) Act, 1957 — Section 3
High Courts04 Nov 2006
Om Prakash (since deceased) and Another Vs State of Uttar Pradesh
Uttarakhand High Court · (2007) 1 ACR 14 : (2007) 2 UC 1322 : (2007) 1 UD 469
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 34, 364, 368, 379, 392Reorganisation Act, 2000 — Section 35
High Courts02 Nov 2006Allowed
Smt. Shanti Devi Saklani and Others Vs Union of India (UOI) and Others
Uttarakhand High Court · (2007) 2 UC 984
Motor Vehicles Act, 1939 — Section 110D
High Courts01 Nov 2006
Shobhan Singh and Another Vs New India Assurance Co. Ltd. and Another
Uttarakhand High Court · (2008) ACJ 832
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts01 Nov 2006Allowed
Uttaranchal Power Corporation Ltd. and Another Vs Consumer Grievances Redressal Forum and Another
Uttarakhand High Court · (2007) 1 UC 631
Electricity Act, 2003 — Section 181(1), 181(2), 42(1), 42(2), 42(3)Electricity Rules, 2005 — Rule 7, 7(1)
High Courts01 Nov 2006
Smt. Asha and Others Vs Sri Masoom Ahamad and United India Insurance Company Limited United India Insurance Company Limited Vs Smt. Asha and Others
Uttarakhand High Court · (2006) 11 UK CK 0019
Motor Vehicles Act, 1988 — Section 166, 171
High Courts01 Nov 2006
Kuldeep Singh and Another Vs Indrajeet Singh Kohli and Another
Uttarakhand High Court · (2007) ACJ 2383
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts31 Oct 2006Dismissed
The New Assurance Company Ltd. Vs Smt. Kala Devi alias Kalawati Devi and Others
Uttarakhand High Court · (2008) 8 UC 821
Central Motor Vehicles Rules, 1989 — Rule 193Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 2(21)
High Courts31 Oct 2006
Rajiv Rawal and Another Vs Man Singh and Others
Uttarakhand High Court · (2008) ACJ 399 : (2007) 1 UC 584 : (2006) 2 UD 521
High Courts30 Oct 2006Allowed
Smt. Sureshi Devi and others Vs National Insurance Company Ltd. and Others
Uttarakhand High Court · (2007) 1 UC 625
Motor Vehicles Act, 1988 — Section 166, 173
High Courts30 Oct 2006Dismissed
Ramji Pandey Vs Sri Mandir Narsingh Puri
Uttarakhand High Court · (2006) NCC 458
High Courts30 Oct 2006Allowed
Sambhu Prasad Sati Vs State of Uttaranchal and Another
Uttarakhand High Court · (2007) 2 UC 1016
Uttar Pradesh Document Writers Licensing Rules, 1977 — Rule 16, 16(1), 16(2)
High Courts28 Oct 2006
Sri Rais Miyan and Others Vs Sri Sanjay Bohra and Another
Uttarakhand High Court · (2007) 1 UC 587
High Courts27 Oct 2006Allowed
Executive Engineer, Kumaon Jal Sansthan and Another Vs Vinod Lal Sah and Others
Uttarakhand High Court · (2007) 1 UC 591