High Courts18 Apr 2007Allowed
Smt. Sundari Devi and others Vs Sri Rajendra Singh and Another
Uttarakhand High Court · (2008) 1 UC 178
Workmens Compensation Act, 1923 — Section 4(1)
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 979 of 1,058
High Courts18 Apr 2007Dismissed
State of Uttarakhand Vs Preetam Prasad Dobhal and another
Uttarakhand High Court · (2007) 3 UC 1889
High Courts17 Apr 2007Dismissed
Deep Raj Vs State of Uttrakhand
Uttarakhand High Court · (2007) CriLJ 2663
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 376, 511
High Courts17 Apr 2007Dismissed
Samai Singh and Others Vs Hukam Singh Chauhan
Uttarakhand High Court · AIR 2007 Utt 67 : (2007) 2 UD 336
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 3
High Courts17 Apr 2007Allowed
Ashwani Kumar Aggarwal Vs New India Assurance Co. and Sh. Bhola Singh Negi
Uttarakhand High Court · (2008) 1 UC 177 : (2007) 2 UD 332
Motor Vehicles Act, 1988 — Section 173
High Courts17 Apr 2007Dismissed
Krishan Bahadur Chand Vs Rajendra Datt
Uttarakhand High Court · (2007) 3 UC 1647
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Article 120 , 121, 5Limitation Rules, 1963 — Rule 11
High Courts16 Apr 2007
Smt. Sarnawati Vs Vishal alias Golu and Others
Uttarakhand High Court · (2007) 3 UC 1780
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5(3), 5(4)Uttar Pradesh Reorganisation Act, 2000 — Section 86, 87
High Courts16 Apr 2007Allowed
State of Uttaranchal and Another Vs Motor Accidents Claims Tribunal/Additional District Judge/Fast Track Court-VII and Another
Uttarakhand High Court · (2007) 04 UK CK 0056
Motor Vehicles Act, 1988 — Section 173
High Courts16 Apr 2007Allowed
Sandeep and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2007) 4 UC 502
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts16 Apr 2007Allowed
Smt. Durgawai Vs Sri Parmanand Sri Parmanand Vs Smt. Durgawai
Uttarakhand High Court · (2007) 2 UC 1052
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts16 Apr 2007Dismissed
Vivek Singh Vs Stats of Uttarakhand and Another
Uttarakhand High Court · (2007) 04 UK CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts13 Apr 2007Dismissed
Hemwati Nandan Bahuguna Garhwal University and Another Vs Hem Raj Singh
Uttarakhand High Court · (2007) 3 UC 1557
Constitution of India, 1950 — Article 16, 21Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 4
High Courts13 Apr 2007Dismissed
Rajeev Gupta Vs Union of India (UOI) and Others
Uttarakhand High Court · AIR 2007 Utt 69 : (2007) 3 UC 1957 : (2007) 2 UD 259
Constitution of India, 1950 — Article 329Representation of the People Act, 1951 — Section 100, 101, 117, 80, 81
High Courts12 Apr 2007Allowed
Mansaram Nainwal Vs Presiding Officer, Labour Court and Others
Uttarakhand High Court · (2007) 3 UC 1882
Industrial Disputes (Central) Rules, 1957 — Rule 9(2)Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts12 Apr 2007
The Oriental Insurance Company Limited Vs Shri Sandeep Singh and Another
Uttarakhand High Court · (2007) 3 UC 1563
Motor Vehicles Act, 1988 — Section 166, 173
High Courts12 Apr 2007Dismissed
Ishwari Singh Bisht Vs United India Insurance Company Ltd. and Others
Uttarakhand High Court · (2007) 04 UK CK 0037
Motor Vehicles Act, 1988 — Section 173
High Courts11 Apr 2007Allowed
Pritam Singh Vs State of Uttrakhand
Uttarakhand High Court · (2007) NCC 664 : (2007) 3 UC 1481
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 395, 397
High Courts10 Apr 2007Allowed
Jagdish Chandra Chhimwal Vs Union of India (UOI) and Others
Uttarakhand High Court · (2007) 3 UC 1879
High Courts10 Apr 2007
Smt. Prem Mayee Vs Collector and State of U.P.
Uttarakhand High Court · (2007) 04 UK CK 0012
Land Acquisition Act, 1894 — Section 11, 17, 19, 23, 4
High Courts09 Apr 2007Allowed
United India Insurance Co. Ltd. Vs Kailash Chandra Pandey and Others
Uttarakhand High Court · (2007) ACJ 1584 : (2007) 4 UC 443 : (2007) 1 UD 571
Employees Compensation Act, 1923 — Section 3, 30