High Courts18 May 2007Dismissed
Anuj Mangal Vs Integrated Capital Service Ltd. and Sri Ganesh Investment Company
Uttarakhand High Court · (2007) 05 UK CK 0003
Civil Procedure Code, 1908 (CPC) — Section 115, 47
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 976 of 1,058
High Courts17 May 2007Dismissed
Ghanshyam Bhatt Vs State of Uttaranchal
Uttarakhand High Court · (2007) NCC 327
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 May 2007Dismissed
Puran Singh and Another Vs State of Uttrakhand
Uttarakhand High Court · (2007) 3 UC 1580
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 319, 374Penal Code, 1860 (IPC) — Section 147, 201, 302, 323, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts17 May 2007Dismissed
Pooran and Others Vs State of Uttrakhand
Uttarakhand High Court · (2007) 3 UC 1738
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts17 May 2007Dismissed
Kundan Singh (since deceased) Vs Balam Singh (since deceased) and Others
Uttarakhand High Court · (2008) 1 UC 336
Civil Procedure Code, 1908 (CPC) — Section 100Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 — Section 54Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts16 May 2007Dismissed
Bhairav batta Dobariyal Vs Board of Directors, District Cooperative Bank Ltd. and Another
Uttarakhand High Court · (2007) 3 UC 1621
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Co-operative Societies Act, 1965 — Section 111, 70Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 21, 22
High Courts16 May 2007Dismissed
Mainpal and Others Vs Yogendra Singh and Others
Uttarakhand High Court · (2007) 05 UK CK 0002
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts15 May 2007Dismissed
Bank of Baroda Vs Nainital Seeds Corporation and Others
Uttarakhand High Court · (2007) 3 UC 1699
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2Contract Act, 1872 — Section 172, 173, 174, 175, 176Criminal Procedure Code, 1973 (CrPC) — Section 96
High Courts15 May 2007Dismissed
State of U.P. and Another Vs R.B. Narain Singh Sugar Mills Ltd. and Another
Uttarakhand High Court · AIR 2007 Utt 87
Civil Procedure Code, 1908 (CPC) — Section 10, 106, 80Oudh Laws Act, 1876 — Section 25Specific Relief Act, 1963 — Section 34, 38, 41
High Courts15 May 2007
Purushottam and Another Vs Tarsem Singh
Uttarakhand High Court · (2007) 3 UC 1653
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 17(1)
High Courts14 May 2007Dismissed
Ajab Singh and Others Vs State of Uttrakhand
Uttarakhand High Court · (2007) NCC 707
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 392
High Courts11 May 2007Dismissed
Union of India Vs Sri Rajendra Kumar Goel
Uttarakhand High Court · (2007) 3 UC 1683
Civil Procedure Code, 1908 (CPC) — Section 100, 80
High Courts10 May 2007Dismissed
Fariyad Hussain Vs Subhash Chandra and others
Uttarakhand High Court · (2008) 3 UC 1512
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 65
High Courts10 May 2007Allowed
Mohammad Umer (since deceased), through L. Rs. Vs Mangta (since deceased), through L.Rs.
Uttarakhand High Court · (2008) 1 UC 124
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 47
High Courts10 May 2007Dismissed
Mahendra and Others Vs State of Uttar Pradesh and Others
Uttarakhand High Court · (2007) CriLJ 3249
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 302, 504
High Courts10 May 2007Dismissed
R.P. Singh Vs Superintendent Of Police, CBI, Dehradun and Others
Uttarakhand High Court · (2007) NCC 726
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 161
High Courts10 May 2007Dismissed
Smt. Kalawati (Since deceased), through L. Rs. Vs Girish Shram (Since deceased), through L.Rs. and Surendra Nath (Since deceased), through L.Rs. and Another
Uttarakhand High Court · (2007) 3 UC 1643
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts10 May 2007
Mahalakshmi Sugar Mills Company Ltd. Vs The Prescribed Authority/Labour Court and Another
Uttarakhand High Court · (2008) 1 UC 280
High Courts10 May 2007Dismissed
Fariyad Hussain Vs Subhash Chandra and Others
Uttarakhand High Court · (2007) 05 UK CK 0013
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 65
High Courts10 May 2007Allowed
Govind Ballabh Tiwari Vs Vinod Krishna Tiwari
Uttarakhand High Court · (2007) 3 UC 1334