High Courts06 Jul 2007
Smt. Pramod Bijalwan Vs Satendra Dutt
Uttarakhand High Court · (2007) 07 UK CK 0013
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Hindu Marriage Act, 1955 — Section 13, 13(1)Hindu Marriage and Divorce Rules, 1956 — Rule 13
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 972 of 1,058
High Courts05 Jul 2007Dismissed
Oriental Insurance Company Ltd. Vs Smt. Saraswati Devi and Another
Uttarakhand High Court · (2007) 07 UK CK 0052
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 173
High Courts05 Jul 2007
The State of U.P. Vs Sri Moti Singh and Others
Uttarakhand High Court · (2008) 3 UC 1525
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(6)
High Courts05 Jul 2007Dismissed
Rakesh Kumar Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 07 UK CK 0027
High Courts05 Jul 2007Dismissed
Har Singh Bisht Vs District Judge and Others
Uttarakhand High Court · (2008) 1 UC 243
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts04 Jul 2007Dismissed
U.P. Jal Nigam and Superintending Engineer Vs Smt. Harnam Kaur Malik
Uttarakhand High Court · (2007) 07 UK CK 0057
Civil Procedure Code, 1908 (CPC) — Section 80Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts04 Jul 2007Dismissed
Shekhar Chand Joshi Vs Sri Mahendra Singh
Uttarakhand High Court · (2007) 2 UC 1247
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
High Courts03 Jul 2007
Shobhan Lal Jain Vs Drugs Controller, Directorate of Health Services and Others
Uttarakhand High Court · (2008) 37 PTC 529
Constitution of India, 1950 — Article 226, 227Drugs and Cosmetics Act, 1940 — Section 17D
High Courts03 Jul 2007Dismissed
Pankaj Bhatt Vs Prescribed Authority/Chief Judicial Magistrate and Others
Uttarakhand High Court · (2008) 1 UC 249
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts03 Jul 2007Dismissed
State of U.P. and Others Vs Jai Durga
Uttarakhand High Court · (2008) 1 UC 149
Arbitration Act, 1940 — Section 30, 33, 39
High Courts02 Jul 2007Dismissed
Shri P.K. Shah Vs The State of Uttarakhand and others
Uttarakhand High Court · (2008) 1 UC 24
High Courts02 Jul 2007Dismissed
Amrik Singh Vs Nagar Palika Parishad Rudrapur and 5 Others
Uttarakhand High Court · (2007) 2 UC 1269
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts02 Jul 2007Dismissed
Shri P.K. Shah Vs State of Uttarakhand and General Manager, Uttarakhand Jal Sansthan
Uttarakhand High Court · (2007) 2 UD 137
Constitution of India, 1950 — Article 226
High Courts29 Jun 2007Dismissed
Smt. Rajani Devi and Others Vs Smt Usha Devi
Uttarakhand High Court · (2007) 3 UC 1585
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Jun 2007Dismissed
Smt. Rajani Devi and Others Vs Smt. Usha Devi
Uttarakhand High Court · (2007) 3 UC 1585
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 16, 17, 5
High Courts29 Jun 2007Dismissed
Ramesh Singh Vs Sood Sabha Shimla (Registered)
Uttarakhand High Court · (2007) 2 UC 1305
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jun 2007
The State of U.P., now Uttaranchal Vs Smt. Shakooran
Uttarakhand High Court · (2007) 06 UK CK 0048
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts28 Jun 2007Dismissed
Commissioner of Income Tax Vs Michel Garnaud
Uttarakhand High Court · (2007) 164 TAXMAN 184
Income Tax Act, 1961 — Section 256
High Courts27 Jun 2007Dismissed
Mohd. Sarwaryar Khan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2007) 06 UK CK 0001
Constitution of India, 1950 — Article 226Uttaranchal Co-operative Societies Act, 2003 — Section 34, 34(1)Uttaranchal Co-operative Societies Rules, 2004 — Rule 456(3), 473(1)
High Courts25 Jun 2007Dismissed
State of U.P. Vs Presiding Officer and Nepal Singh
Uttarakhand High Court · (2007) 06 UK CK 0057
Industrial Disputes Act, 1947 — Section 6N