High Courts01 Oct 2007Allowed
Reinz Talbros Limited Vs Deputy Labour Commissioner and Others
Uttarakhand High Court · (2007) 10 UK CK 0006
Uttar Pradesh Industrial Peace (Timely Payment of Wages) Act, 1978 — Section 3
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 967 of 1,058
High Courts28 Sept 2007Dismissed
Sedco Forex International Inc. (Formerly known as Forex Neptune International Inc.) Vs Commissioner of Income Tax and The Deputy Commissioner of Income Tax (Assessment) Special Range
Uttarakhand High Court · (2008) 214 CTR 192 : (2008) 299 ITR 238 : (2008) 1 UD 27
Income Tax Act, 1961 — Section 115A, 143, 260A, 28, 29
High Courts26 Sept 2007Dismissed
Ishwar Singh Barthwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2008) 1 UC 370
High Courts26 Sept 2007
Rajaram and Another Vs Raju Yadav @ Rajpal Singh and Others
Uttarakhand High Court · (2008) 1 UC 118
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 158(4), 158(6), 166
High Courts25 Sept 2007Dismissed
Shree Vrindaban Gaushala Trust Vs Additional Commissioner (Administration), Garhwal Region and Others
Uttarakhand High Court · (2007) 4 UC 115
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 1, 10, 10(2), 12A, 13Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts24 Sept 2007
Commissioner of Income Tax Vs Pride Foramer S.A.
Uttarakhand High Court · (2008) 214 CTR 77
Income Tax Act, 1961 — Section 260A, 71
High Courts24 Sept 2007Dismissed
James Das and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) NCC 678
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 328, 329, 330, 365
High Courts21 Sept 2007Dismissed
Commissioner of Income Tax and Another Vs Saipem Spa and Atlas Offshore Services
Uttarakhand High Court · (2008) 214 CTR 138 : (2008) 300 ITR 133
Income Tax Act, 1961 — Section 143, 147, 148, 154, 260A
High Courts21 Sept 2007Dismissed
Subhash Vs G.B. Pant University and Others
Uttarakhand High Court · (2008) 8 UC 804
Constitution of India, 1950 — Article 226
High Courts21 Sept 2007Dismissed
Smt. Chandrakala Vs Block Education Officer and Others
Uttarakhand High Court · (2008) 8 UC 815
Constitution of India, 1950 — Article 226
High Courts20 Sept 2007
Commissioner of Income Tax and Another Vs ONGC as representative Assessee of Rolls Royce (P) Ltd.
Uttarakhand High Court · (2008) 214 CTR 135 : (2012) 343 ITR 267 : (2008) 170 TAXMAN 563
Income Tax Act, 1961 — Section 115A, 260A, 293A, 42, 44BB
High Courts20 Sept 2007
Sunita Devi and Others Vs United India Insurance Co. Ltd. and Another
Uttarakhand High Court · (2008) ACJ 2516 : (2008) 8 UC 812 : (2007) 2 UD 548
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts20 Sept 2007
Commissioner of Income Tax and The Deputy Commissioner of Income Tax, Special Range Vs Halliburton Offshore Services Inc.
Uttarakhand High Court · (2007) 213 CTR 547 : (2008) 300 ITR 265 : (2008) 169 TAXMAN 138
Income Tax Act, 1961 — Section 115A, 143, 2, 28, 29
High Courts18 Sept 2007Allowed
Tarun Kukreja and Others Vs State Of Uttaranchal and Others
Uttarakhand High Court · (2007) NCC 917 : (2007) NCC 566
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts17 Sept 2007Allowed
Laxmi Devi and Others Vs Dil Bahadur and Others
Uttarakhand High Court · (2007) 09 UK CK 0018
Motor Vehicles Act, 1988 — Section 140, 163, 163A, 173Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts13 Sept 2007Allowed
Pradeep Kumar Pandey Vs Sher Singh Koranga, The Oriental Insurance Company Ltd.
Uttarakhand High Court · (2007) 09 UK CK 0023
Motor Vehicles Act, 1988 — Section 110, 158, 166
High Courts13 Sept 2007Dismissed
Pyarey Lal Jaiswal Vs A.D.J. and Others
Uttarakhand High Court · (2007) 09 UK CK 0010
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 23
High Courts11 Sept 2007Dismissed
Shri Hira Singh Bhandari Vs District Inspector of Schools and Another
Uttarakhand High Court · (2008) 1 UC 305
High Courts10 Sept 2007Dismissed
The New India Assurance Company Ltd. Vs Gajran Singh Yadav and Others
Uttarakhand High Court · (2007) 09 UK CK 0014
Motor Vehicles Act, 1988 — Section 158, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 427
High Courts07 Sept 2007
Smt. Kalawati Vs United India Insurance Company Limited and Another
Uttarakhand High Court · (2008) 8 UC 826
Motor Vehicles Act, 1988 — Section 140, 166, 173