Arbitration and Conciliation Act, 1996 — Section 2, 34, 34(2), 42Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 227

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High Courts30 Jul 2008Allowed

Keshav Chand and Others Vs Board of Revenue, U.P., and Others

Uttarakhand High Court · (2009) 1 UC 150

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Tenancy Act, 1939 — Section 229B, 331, 59

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High Courts30 Jul 2008

Committee of Management, Sahkari Ganna Vikas Samiti Ltd. and Another Vs State of Uttarakhand and Others

Uttarakhand High Court · (2008) 3 UC 1794

Uttaranchal Co-operative Societies Act, 2003 — Section 29

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High Courts29 Jul 2008Allowed

United India Insurance Co. Ltd. Vs Gyan Lal and Another

Uttarakhand High Court · (2010) ACJ 2246 : AIR 2009 Utt 49 : (2008) 3 UC 1840 : (2008) 2 UD 189 : (2006) 2 UD 189

Motor Vehicles Act, 1988 — Section 147(2), 165, 166, 173

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High Courts28 Jul 2008

Kamlu and Others Vs State of Uttrakhand

Uttarakhand High Court · (2008) NCC 625

Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 302, 304, 34

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High Courts28 Jul 2008Dismissed

Commissioner of Income Tax Vs Tide Water Marine International Inc.

Uttarakhand High Court · (2009) 309 ITR 85 : (2008) 177 TAXMAN 52 : (2008) 2 UD 84 : (2006) 2 UD 84

Income Tax Act, 1961 — Section 143, 148, 195, 201, 208

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High Courts28 Jul 2008Allowed

Aan Singh Vs State of Uttrakhand

Uttarakhand High Court · (2009) NCC 196

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 325, 34

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High Courts28 Jul 2008Allowed

Commissioner, Trade Tax/Commercial Tax Vs Perfetti Van Melle (India) Pvt. Ltd.

Uttarakhand High Court · (2008) 2 UD 87 : (2006) 2 UD 87 : (2009) 19 VST 218

Drugs and Cosmetics Act, 1940 — Section 3

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High Courts28 Jul 2008Dismissed

National Insurance Co. Ltd. Vs Km. Ashma and Others

Uttarakhand High Court · (2008) 07 UK CK 0043

Motor Vehicles Act, 1988 — Section 158, 163A, 173

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High Courts28 Jul 2008Dismissed

Commissioner of Income Tax, Meerut Vs Tide Water Marine Intl. Inc.

Uttarakhand High Court · (2009) 309 ITR 85 : (2008) 177 TAXMAN 52 : (2008) 2 UD 84 : (2006) 2 UD 84

Income Tax Act, 1961 — Section 143, 148, 195, 201, 201(1)

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High Courts25 Jul 2008Allowed

Ashok Kumar Agarwal Vs State of Uttrakhand

Uttarakhand High Court · (2008) 3 UC 1632

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts25 Jul 2008Dismissed

Ram Cheej Vs Deputy Director of Consolidation and Others

Uttarakhand High Court · (2008) 3 UC 1863

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21(2), 23, 27, 52

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