High Courts12 Nov 2008Dismissed
Rashid Ahmad Vs Nazar Mohammad and Others
Uttarakhand High Court · (2009) 1 UC 377
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 945 of 1,058
High Courts12 Nov 2008Allowed
The State Vs Girish Singh and Another
Uttarakhand High Court · (2009) NCC 143 : (2009) 1 UC 399
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 378Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts11 Nov 2008Dismissed
Smt. Jashoda Devi and Others Vs Vinay Kumar Chaudhary and Another
Uttarakhand High Court · (2009) 1 UC 617
Workmens Compensation Act, 1923 — Section 30
High Courts10 Nov 2008
Ratan Kumar Aggarwal Vs Vishram Ram and Another
Uttarakhand High Court · (2009) 1 UC 619
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Nov 2008Allowed
Mahesh Tripathi and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2009) 1 UC 208
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 1, 1(4), 2, 6
High Courts10 Nov 2008Dismissed
Musaddi and Others Vs Mangal and Others
Uttarakhand High Court · (2009) 1 UC 380
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 122B, 49, 52Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts07 Nov 2008Dismissed
Harbans Motor Works and Others Vs Bharat Petroleum Corpn. Ltd. and Others
Uttarakhand High Court · AIR 2009 Utt 46 : (2009) 2 UC 853 : (2009) 1 UD 196
Constitution of India, 1950 — Article 226
High Courts06 Nov 2008Allowed
Pitamber Lal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) 3 UC 1888
Evidence Act, 1872 — Section 108
High Courts05 Nov 2008Allowed
Smt. Shashi Bakshi and Another Vs Smt. Kamla Devi Jain and Others
Uttarakhand High Court · AIR 2009 Utt 25 : (2009) 1 UC 246 : (2008) 2 UD 466 : (2006) 2 UD 466
Limitation Act, 1963 — Article 116
High Courts05 Nov 2008Allowed
Jaspal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) NCC 323 : (2009) 1 UC 439
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 397, 401Family Courts Act, 1984 — Section 19(4)
High Courts05 Nov 2008Dismissed
Durga Filling Station Vs Indian Oil Corporation and Another
Uttarakhand High Court · (2008) 11 UK CK 0001
Arbitration Rules, 1940 — Rule 7, 8Constitution of India, 1950 — Article 226
High Courts04 Nov 2008Allowed
Mula Devi and Another Vs State of Uttarakhand
Uttarakhand High Court · (2009) 1 UC 88
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Nov 2008Allowed
Rajendra Nath Shah Vs District Judge and Others
Uttarakhand High Court · AIR 2009 Utt 28 : (2009) 1 UC 359 : (2008) 2 UD 530 : (2006) 2 UD 530
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Oct 2008
Dev Singh Vs The State
Uttarakhand High Court · (2009) NCC 225 : (2009) 1 UC 187
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 379
High Courts31 Oct 2008
Sardar Khan and Others Vs State of Uttrakhand
Uttarakhand High Court · (2009) 1 ACR 302
Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts31 Oct 2008Allowed
Manu Maharani Hotels Ltd. Vs Thakur Dan Singh Bisht Trust and Another
Uttarakhand High Court · (2009) 1 UC 580
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 9
High Courts22 Oct 2008Allowed
Krishan Kumar Sharma Vs The State
Uttarakhand High Court · (2009) NCC 170
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52, 57
High Courts20 Oct 2008Allowed
Umesh Singh Panwar alias Sadhu Vs The State
Uttarakhand High Court · (2009) NCC 240
Criminal Procedure Code, 1973 (CrPC) — Section 270, 374(2)Penal Code, 1860 (IPC) — Section 313, 376, 511
High Courts16 Oct 2008Allowed
Smt. Deepali Jain Vs Vikas Jain
Uttarakhand High Court · (2009) 1 UC 212
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts16 Oct 2008Allowed
Yogesh Kumar Gupta Vs M.K. Agarwal and Another
Uttarakhand High Court · AIR 2009 Utt 30 : (2009) 1 UC 210 : (2008) 2 UD 432 : (2006) 2 UD 432
Guardians and Wards Act, 1890 — Section 7