High Courts16 Feb 2009Allowed
The State of Uttar Pradesh and Others Vs Sri Vikram Singh and Another
Uttarakhand High Court · (2009) 1 UC 701 : (2009) 1 UD 142
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 941 of 1,058
High Courts16 Feb 2009Allowed
The Commissioner of Income Tax and Another Vs Sundowner Offshore International (Burmuda) Ltd.
Uttarakhand High Court · (2011) 338 ITR 147 : (2009) 183 TAXMAN 365 : (2009) 1 UD 145
Income Tax Act, 1961 — Section 260A, 44BB
High Courts13 Feb 2009
The New India Assurance Company Ltd. Vs Smt. Dilshad Begum and Others
Uttarakhand High Court · (2009) 3 UC 1467 : (2009) 1 UD 301
Employees Compensation Act, 1923 — Section 30, 4, 4A
High Courts12 Feb 2009Dismissed
Smt. Som Lata and Others Vs Pradhan Prabandhak, Roza Sugar Works
Uttarakhand High Court · (2009) 2 UC 846 : (2009) 1 UD 156
Employees Compensation Act, 1923 — Section 30
High Courts12 Feb 2009Dismissed
Darmiyan Singh Vs Union of India (UOI)
Uttarakhand High Court · (2009) 2 UC 978 : (2009) 1 UD 451
Motor Vehicles Act, 1988 — Section 140, 146, 166, 173
High Courts12 Feb 2009Dismissed
The Commissioner of Income Tax, Assistant Commissioner Income Tax and Dy. Commissioner of Income Tax Vs Iqbalpur Cooperative Cane Development Union Ltd.
Uttarakhand High Court · (2009) 179 TAXMAN 27 : (2009) 1 UD 283
Income Tax Act, 1961 — Section 260A, 271B, 44AB, 80P
High Courts12 Feb 2009
The New India Assurance Company Ltd. Vs Smt. Beena Kothiyal (since deceased) and Others
Uttarakhand High Court · (2009) 02 UK CK 0003
Motor Vehicles Act, 1988 — Section 173
High Courts10 Feb 2009Allowed
The State Vs Sumer Chand
Uttarakhand High Court · (2009) 02 UK CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Penal Code, 1860 (IPC) — Section 304, 324
High Courts10 Feb 2009
National Insurance Company Ltd. Vs Smt. Anita Devi and Others
Uttarakhand High Court · (2009) 2 UC 971 : (2009) 1 UD 445
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jan 2009Allowed
Abdul Hasan Rizvi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2009) 1 UD 271
High Courts09 Jan 2009Allowed
Ranvir Singh Panwar Vs State of Utarakhand and Others
Uttarakhand High Court · (2009) 01 UK CK 0007
Uttar Pradesh Reorganisation Act, 2000 — Section 73(2)
High Courts09 Jan 2009Allowed
Vinod Kumar Burman Vs Uttarakhand Public Service Commission and Others
Uttarakhand High Court · (2009) 1 UC 557
High Courts09 Jan 2009Dismissed
Acme Tele Power Limited Vs Sintex Industries Limited and Another
Uttarakhand High Court · (2009) 1 UC 704
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2, Order 7 Rule 1, 151, 20Patents Act, 1970 — Section 104, 108, 2, 25(2), 48
High Courts09 Jan 2009Dismissed
R.S. Siromani Vs C.B.I
Uttarakhand High Court · (2009) 01 UK CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 161
High Courts07 Jan 2009
Rakesh and Others Vs Pramod Kumar and Others
Uttarakhand High Court · (2011) 1 UC 160
Motor Vehicles Act, 1988 — Section 173
High Courts07 Jan 2009Allowed
Rakesh and others Vs Pramod Kumar and others
Uttarakhand High Court · (2011) 1 UC 160
Motor Vehicles Act, 1988 — Section 173
High Courts07 Jan 2009
Tejpal Singh Vs Oriental Insurance Company Ltd. and Others
Uttarakhand High Court · (2009) 01 UK CK 0004
Motor Vehicles Act, 1988 — Section 173
High Courts02 Jan 2009Dismissed
Oriental Insurance Company Ltd. Vs Smt. Rakama Devi and Others and Smt. Sunita Devi and Others
Uttarakhand High Court · (2009) 3 UC 1474 : (2009) 1 UD 308
Motor Vehicles Act, 1988 — Section 165, 166
High Courts02 Jan 2009Allowed
Udai Ram Uniyal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) 2 UC 758
High Courts02 Jan 2009
Mukesh Kumar Vs Family Judge, Family Court, Haridwar and Another
Uttarakhand High Court · (2009) NCC 372
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Family Courts Act, 1984 — Section 19(4)